High Courts20 Oct 1976

Ratan Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1977) CriLJ 673 : (1978) ILR (MP) 1165 : (1977) JLJ 55 : (1977) 22 MPLJ 27

Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 201, 302, 34