High Courts21 Jan 1977Dismissed
Suneeta Laboratories, Pvt. Ltd., Indore Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1979) ILR (MP) 139 : (1977) JLJ 387
Madhya Pradesh Excise Act, 1915 — Section 16, 17, 2(11a), 2(5), 2(6)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,133 of 2,382
High Courts21 Jan 1977Allowed
Smt. Usha Devi and Another Vs Kailash Narain Dixit and Others
Madhya Pradesh High Court · AIR 1978 MP 24 : (1977) MPLJ 311
Constitution of India, 1950 — Article 226
High Courts21 Jan 1977Allowed
Deochand Hazarilal Jain Vs Raghuraj Singh Daulat Singh and others
Madhya Pradesh High Court · (1981) ILR (MP) 367 : (1977) JLJ 369
Constitution of India, 1950 — Article 226
High Courts21 Jan 1977Allowed
Usha Devi Dixit and another Vs Kailash Narain Dixit and others
Madhya Pradesh High Court · (1979) ILR (MP) 41
Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 6(a)
High Courts21 Jan 1977Dismissed
Manoj Kumar Mundi and Another Vs Hari Gopal Rao Devasthale and Others
Madhya Pradesh High Court · (1978) ACJ 92 : AIR 1978 MP 29
Motor Vehicles Act, 1939 — Section 110(1)
High Courts21 Jan 1977Dismissed
Manoj Kumar Mundi and others Vs Hari and others
Madhya Pradesh High Court · (1977) JLJ 270
Motor Vehicles Act, 1939 — Section 110D
High Courts17 Jan 1977
State of Madhya Pradesh Vs Salikram Manbodh and others
Madhya Pradesh High Court · (1978) ILR (MP) 1061 : (1977) JLJ 808
Penal Code, 1860 (IPC) — Section 100, 302, 304, 324, 34
High Courts17 Jan 1977Dismissed
Manoj Kumar Keshavrao Mundi and others Vs Hari Gopalrao Devsthale and others
Madhya Pradesh High Court · (1977) 01 MP CK 0001
Motor Vehicles Act, 1939 — Section 110D
High Courts14 Jan 1977Dismissed
Radheshyam Gupta Vs Smt. Laxmi Bai
Madhya Pradesh High Court · AIR 1977 MP 271 : (1978) ILR (MP) 1057 : (1977) 22 MPLJ 259 : (1977) MPLJ 259
Hindu Marriage (Amendment) Act, 1976 — Section 39(1)Hindu Marriage Act, 1955 — Section 24, 28
High Courts14 Jan 1977Dismissed
Radheshyam Gupta Vs Laxmibai
Madhya Pradesh High Court · (1977) JLJ 355
Hindu Marriage Act, 1955 — Section 24, 28
High Courts13 Jan 1977Dismissed
Hari Chunnilal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1978) ILR (MP) 873
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts11 Jan 1977Dismissed
R.K. Nair Vs General Manager, Bhilai Steel Plant, Hindustan Steel Ltd, Bhilai and another
Madhya Pradesh High Court · (1981) ILR (MP) 195 : (1977) JLJ 792
Constitution of India, 1950 — Article 311, 311(1)Government of India Act, 1915 — Section 96B
High Courts07 Jan 1977Partly Allowed
Shiladevi Vs Bharosilal and Others
Madhya Pradesh High Court · AIR 1977 MP 269 : (1977) JLJ 750 : (1977) 22 MPLJ 186 : (1977) MPLJ 186
Provincial Small Cause Courts Act, 1887 — Article 11, 15
High Courts06 Jan 1977Dismissed
Gyarsu Barik Pawar and Another Vs Deoki and Others
Madhya Pradesh High Court · (1980) ILR (MP) 871 : (1978) JLJ 394 : (1978) MPLJ 257 : (1978) MPLJ 255
Transfer of Property Act, 1882 — Section 74, 75, 92
High Courts06 Jan 1977Dismissed
Union of India (UOI) and Another Vs Gangaram Bhagwandas
Madhya Pradesh High Court · AIR 1977 MP 215 : (1977) JLJ 763 : (1977) 22 MPLJ 318 : (1977) MPLJ 318
Contract Act, 1872 — Section 63
High Courts06 Jan 1977Allowed
Bhagwantrao Deorao Patil Vs Mohammad Khan Asgar Khan
Madhya Pradesh High Court · AIR 1977 MP 270 : (1977) JLJ 750 : (1977) 22 MPLJ 290 : (1977) MPLJ 290
Interest Act, 1839 — Section 2Limitation Act, 1963 — Article 37
High Courts06 Jan 1977Allowed
Gopinath Nainsukh Vs Girdhardass Visheshwardas
Madhya Pradesh High Court · (1977) JLJ 207 : (1977) MPLJ 358
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 19, 21, 21(vii), 3(b)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(e), 2(a), 2(e)
High Courts05 Jan 1977Allowed
Dharamchand Rameshchand (Firm) Vs Babulal
Madhya Pradesh High Court · (1977) JLJ 198
Constitution of India, 1950 — Article 342, 342(1)
High Courts05 Jan 1977Allowed
Shambhudayal Tiwari Vs Regional Provident Fund Commissioner, Indore and others
Madhya Pradesh High Court · (1979) ILR (MP) 953 : (1977) JLJ 382
Constitution of India, 1950 — Article 226, 227
High Courts05 Jan 1977Allowed
Firm Dharamchand Ramesh Chand Vs Babulal Chunnilal Moghiya
Madhya Pradesh High Court · AIR 1977 MP 186 : (1977) 22 MPLJ 185 : (1977) MPLJ 185
Constitution of India, 1950 — Article 342, 342(1)Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati Rini Sahayata Adhiniyam, 1967 — Section 2(6)