High Courts09 Mar 1977Partly Allowed

M.P.S.R.T.C. Vs Ramchandra and Others

Madhya Pradesh High Court · AIR 1977 MP 243 : (1977) 22 MPLJ 341 : (1977) MPLJ 341

Constitution of India, 1950 — Article 254Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 21Road Transport Corporations Act, 1950 — Section 45
High Courts09 Mar 1977Dismissed

Narain Nathuram Vs Prem Singh Jairam Singh

Madhya Pradesh High Court · (1981) ILR (MP) 137 : (1978) JLJ 507 : (1978) MPLJ 279 : (1978) MPLJ 272

Contract Act, 1872 — Section 23, 56Madhya Pradesh Land Revenue Code, 1959 — Section 165, 165(4)(b)Transfer of Property Act, 1882 — Section 54
High Courts19 Feb 1977Allowed

Sukh Lal Tiwari Vs Prem Lal Panda

Madhya Pradesh High Court · (1980) ILR (MP) 1026 : (1978) JLJ 312 : (1978) MPLJ 532 : (1978) MPLJ 525

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 68Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(e)