High Courts26 Apr 1977Allowed
Madhya Pradesh State Road Transport Corporation Bhopal Vs Shivmurthy Pathak
Madhya Pradesh High Court · (1977) JLJ 679
Constitution of India, 1950 — Article 225
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,131 of 2,382
High Courts26 Apr 1977Allowed
M.P. State Road Transport Corporation., Bhopal Vs Shivmurthy Pathak and others
Madhya Pradesh High Court · (1980) ILR (MP) 730 : (1977) JLJ 551
Constitution of India, 1950 — Article 226
High Courts22 Apr 1977Dismissed
Rameshwardas Khemraj and another. Vs Jagannath Sitaram and others
Madhya Pradesh High Court · (1977) JLJ 717
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 65Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 4
High Courts20 Apr 1977Allowed
Girdharilal Vs Profession Tax Assessing Authority and another
Madhya Pradesh High Court · (1977) JLJ 413
Constitution of India, 1950 — Article 19(1)(f), 226, 226(1), 226(3), 31
High Courts20 Apr 1977Allowed
Bahadur Singh Gupta Vs Mohammad Ali
Madhya Pradesh High Court · (1977) JLJ 609
Civil Procedure Code, 1908 (CPC) — Section 41, 47
High Courts19 Apr 1977Allowed
Nihalkaran (Rao) and another Vs State of M.P. and others
Madhya Pradesh High Court · (1977) JLJ 712
Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 — Section 4(1), 6, 6(c)
High Courts16 Apr 1977Allowed
Beliya and Others Vs M.P.S.R.T. Corporation and Another
Madhya Pradesh High Court · (1977) ACJ 362
High Courts15 Apr 1977Dismissed
Dalchand Sukhlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1977) JLJ 495
Criminal Procedure Code, 1973 (CrPC) — Section 439Essential Commodities Act, 1955 — Section 6C, 6C(1)
High Courts14 Apr 1977Allowed
Rewaram Kalloram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1977) JLJ 490
Penal Code, 1860 (IPC) — Section 147, 149, 325, 395, 454
High Courts08 Apr 1977Dismissed
Jairam Bhao Singh Vs State of M.P.
Madhya Pradesh High Court · (1977) 04 MP CK 0006
High Courts31 Mar 1977Allowed
Nagar Palika Nigam, Gwalior Vs Motilal Munnalal
Madhya Pradesh High Court · AIR 1977 MP 182 : (1980) ILR (MP) 39 : (1977) 22 MPLJ 562
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 6, 96(2)
High Courts22 Mar 1977Dismissed
Her Highness Mehr Taj Nawab Sultan, Bhopal Vs State of M.P. and others
Madhya Pradesh High Court · (1977) JLJ 337
Constitution of India, 1950 — Article 226, 336, 362, 363, 363(1)Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 10, 11, 12, 2, 2(h)Madhya Pradesh Land Revenue Code, 1959 — Section 157, 158, 2, 263, 57
High Courts22 Mar 1977Dismissed
Mehr Taj Nawab Sultan Vs The State of M.P. and Others
Madhya Pradesh High Court · AIR 1977 MP 193 : (1981) ILR (MP) 452 : (1977) 22 MPLJ 467 : (1977) MPLJ 467
Constitution of India, 1950 — Article 226, 226(3), 363Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 10, 9
High Courts18 Mar 1977Allowed
Ratni Bai Vs Mankuwar and Another
Madhya Pradesh High Court · (1980) ILR (MP) 993 : (1978) JLJ 366 : (1978) MPLJ 515 : (1978) MPLJ 514
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts17 Mar 1977Dismissed
Bapu Singh Ram Singh Vs Additional Collector, Indore and others
Madhya Pradesh High Court · (1977) JLJ 691
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4)Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 79
High Courts15 Mar 1977Dismissed
Ramkrishna Maniram Lende and Others Vs Vithalrao alias baboo and Others
Madhya Pradesh High Court · (1981) ILR (MP) 324 : (1978) JLJ 450 : (1978) MPLJ 490
High Courts14 Mar 1977Dismissed
Shyamlal Shiv Mangal Gour Vs Kedarnath Meghanath Gupta
Madhya Pradesh High Court · (1979) ILR (MP) 718 : (1978) JLJ 448 : (1978) MPLJ 255 : (1978) MPLJ 223
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 13(1)
High Courts14 Mar 1977Dismissed
Rikhiram Pyarelal and Another Vs Ghasiram Dukalu
Madhya Pradesh High Court · AIR 1978 MP 189 : (1979) ILR (MP) 653 : (1978) JLJ 299 : (1978) 23 MPLJ 527 : (1978) MPLJ 527
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 31
High Courts11 Mar 1977
GHEWARCHAND KEWALCHAND Vs COMMISSIONER OF INCOME TAX, M.P.
Madhya Pradesh High Court · (1978) 111 ITR 391
Income Tax Act, 1922 — Section 66(2)