High Courts06 Aug 1976Allowed
Bhagirath Singh Chhote Singh and others Vs Ramnath Roshan and others
Madhya Pradesh High Court · (1977) MPLJ 50
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,634 judgments · page 2,138 of 2,382
High Courts06 Aug 1976Dismissed
Ramchandra Nathuram and others Vs Shrikishandas and others
Madhya Pradesh High Court · (1977) ILR (MP) 925 : (1977) JLJ 682
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Aug 1976Allowed
Bhagirath Singh and others Vs Ramnath and others
Madhya Pradesh High Court · (1979) JLJ 141
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Aug 1976Dismissed
Narayan Vyankatrao Vs Nagubai Balaji and others
Madhya Pradesh High Court · (1978) ILR (MP) 178
Madhya Pradesh Land Revenue Code, 1959 — Section 164, 165, 165(1), 165(2), 168Specific Relief Act, 1963 — Section 6
High Courts05 Aug 1976Dismissed
Moolchand Mathuralal Vs Pooranmal kesharilal Saraf and Another
Madhya Pradesh High Court · (1978) JLJ 342 : (1978) MPLJ 514 : (1978) MPLJ 505
Civil Procedure Code, 1908 (CPC) — Section 152, 47
High Courts02 Aug 1976Dismissed
Prem Sahu Vs State of M.P.
Madhya Pradesh High Court · (1977) ILR (MP) 712 : (1977) JLJ 444
Criminal Procedure Code, 1973 (CrPC) — Section 342Essential Commodities Act, 1955 — Section 12A, 12A(2), 3, 7Penal Code, 1860 (IPC) — Section 448
High Courts01 Aug 1976Allowed
Budhulal Vs Chhotelal and Others
Madhya Pradesh High Court · (1976) JLJ 797
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151, 2(2)General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 4
High Courts29 Jul 1976Allowed
Krishi Upaj Mandi Samiti, Guna Vs Property Tax Officer, Guna and another
Madhya Pradesh High Court · (1976) 07 MP CK 0012
Constitution of India, 1950 — Article 226, 277, 278, 372Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 7(3)Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 — Section 2, 2(e), 6, 6(a)(iii)
High Courts29 Jul 1976Allowed
A.D. Tannirwar Vs State of M.P. and another
Madhya Pradesh High Court · (1981) ILR (MP) 730
Constitution of India, 1950 — Article 226, 309, 311, 311(2)
High Courts26 Jul 1976Allowed
Krishi Upaj Mandi Samiti, Guna Vs Property Tax Officer, Guna and another
Madhya Pradesh High Court · (1977) JLJ 600
Constitution of India, 1950 — Article 226, 278, 372
High Courts23 Jul 1976Dismissed
Kusum Kumari and another Vs Kusum Kumari and another
Madhya Pradesh High Court · (1977) JLJ 19
Hindu Marriage Act, 1955 — Section 11, 12, 16, 20, 21
High Courts23 Jul 1976Dismissed
Anant Laxman Purohit Vs The Indore Parasper Sahakari Bank Ltd. and Others
Madhya Pradesh High Court · AIR 1977 MP 217 : (1977) JLJ 833 : (1977) 22 MPLJ 831
Madhya Pradesh Land Revenue Code, 1959 — Section 7
High Courts23 Jul 1976Dismissed
Maharani Kusum Kumar i and Another Vs Smt. Kusum Kumar i Jadega and Another
Madhya Pradesh High Court · AIR 1977 MP 90
Hindu Marriage Act, 1955 — Section 11, 5
High Courts21 Jul 1976Dismissed
Mukutdhari Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1981) ILR (MP) 665 : (1978) MPLJ 59
Constitution of India, 1950 — Article 226
High Courts20 Jul 1976Allowed
Municipal Council, Neemuch Vs Udairam Richpal Verma and another
Madhya Pradesh High Court · (1976) 07 MP CK 0010
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 157, 164, 164(1), 164(3), 165
High Courts20 Jul 1976Dismissed
Maharani Kusum Kumar i widow of Late Maharaja Rameshwarsing and another Vs Smt. Kusum Kumar i Jadeja and another
Madhya Pradesh High Court · (1976) 07 MP CK 0005
Hindu Marriage Act, 1955 — Section 11, 12, 16, 20, 21
High Courts19 Jul 1976Dismissed
Shyam Beharilal Bhatnagar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1977) JLJ 26
Constitution of India, 1950 — Article 226
High Courts19 Jul 1976Dismissed
M.P. State Road Transport Corpn., Bhopal and Another Vs Industrial Court, M.P. and Others
Madhya Pradesh High Court · (1981) ILR (MP) 298 : (1978) MPLJ 34 : (1978) MPLJ 14
Payment of Wages Act, 1936 — Section 15
High Courts16 Jul 1976Dismissed
Girjabai Janva and others Vs Padmabai
Madhya Pradesh High Court · (1978) ILR (MP) 70 : (1977) JLJ 708
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 28, 4
High Courts15 Jul 1976Dismissed
Shivajiram Ramaji Khati Vs Board of Revenue Gwalior and others
Madhya Pradesh High Court · (1976) 07 MP CK 0013
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 229, 49, 50