High Courts01 Sept 1978Allowed
Padamchand Vs Shrinath and Others
Madhya Pradesh High Court · (1980) JLJ 839
Negotiable Instruments Act, 1881 (NI) — Section 5
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,117 of 2,382
High Courts31 Aug 1978Dismissed
Narain Prasad Bhatnagar Vs State of M.P., Bhopal
Madhya Pradesh High Court · (1980) JLJ 358
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 355, 86, 87(2), 89(1)States Reorganisation Act, 1956 — Section 115(7)
High Courts31 Aug 1978Allowed
Dilip Singh and Others Vs Khilan Singh
Madhya Pradesh High Court · AIR 1979 MP 117 : (1979) JLJ 160 : (1979) 24 MPLJ 189
Arbitration Act, 1940 — Section 30
High Courts31 Aug 1978Allowed
Ram Gopal Sharma Vs Madhya Pradesh State Road Transport Corporation, Bairagarh, Bhopal and Others
Madhya Pradesh High Court · (1978) MPLJ 858
Constitution of India, 1950 — Article 211, 226Road Transport Corporations Act, 1950 — Section 14, 14(3), 3, 34, 44
High Courts30 Aug 1978
Commissioner, Sales Tax Vs Kansari Udyog Sahakari Samiti
Madhya Pradesh High Court · (1979) 24 MPLJ 136 : (1979) MPLJ 136 : (1979) 43 STC 176
Sales of Goods Act, 1930 — Section 2, 4
High Courts30 Aug 1978
Sulemanji Ganibhai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1979) 8 CTR 11 : (1980) 121 ITR 373 : (1979) 24 MPLJ 416 : (1979) MPLJ 416
Finance Act, 1968 — Section 19General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 139(1), 139(5), 271, 271(1)
High Courts29 Aug 1978Dismissed
Savitribai Prabhulal Vs Nemeechand and others
Madhya Pradesh High Court · (1979) MPLJ 620
Madhya Bharat Zamindari Abolition Act, 1951 — Section 4(2)
High Courts29 Aug 1978Dismissed
Narayandas Vs Registrar, Public Trusts, Bilaspur and Others
Madhya Pradesh High Court · AIR 1979 MP 99 : (1981) ILR (MP) 755 : (1979) 24 MPLJ 227 : (1979) MPLJ 227
Madhya Pradesh Public Trust Act, 1951 — Section 26, 26(1), 27(2)
High Courts29 Aug 1978
Pyarelal Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1980) CriLJ 183
Criminal Procedure Code, 1973 (CrPC) — Section 151, 437, 438, 439Penal Code, 1860 (IPC) — Section 120B, 302, 307, 353
High Courts29 Aug 1978Dismissed
Gorakhanath Ramswaroop Singh Vs Govt. of Madhya Pradesh
Madhya Pradesh High Court · (1979) JLJ 548
High Courts29 Aug 1978Dismissed
Gorakhnath Vs Government of M.P.
Madhya Pradesh High Court · (1979) JLJ 548
High Courts28 Aug 1978Dismissed
Gopal Narayan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1979) MPLJ 284
Civil Procedure Code, 1908 (CPC) — Section 151, 80Madhya Pradesh Excise Act, 1915 — Section 4
High Courts28 Aug 1978Dismissed
Shankarlal Laxminarayan Rathi and another Vs Authority under Minimum Wages Act (Labour Court) Raipur, M.P. and others
Madhya Pradesh High Court · (1979) MPLJ 15
Constitution of India, 1950 — Article 226, 254Madhya Pradesh Shops and Establishments Act, 1958 — Section 2(26), 21, 55Minimum Wages Act, 1948 — Section 13, 14, 27, 30, 30(1)
High Courts28 Aug 1978Dismissed
Gopalnarain Vs State of M.P.
Madhya Pradesh High Court · (1979) JLJ 662
Civil Procedure Code, 1908 (CPC) — Section 151, 80Madhya Pradesh Excise Act, 1915 — Section 4
High Courts27 Aug 1978Allowed
Rajrani and other Vs Yadram Chaurasia and others
Madhya Pradesh High Court · (1979) JLJ 172
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts23 Aug 1978Allowed
Vikram Singh Vs Krishna Singh Judev and Others
Madhya Pradesh High Court · AIR 1979 MP 145 : (1979) JLJ 137 : (1979) 24 MPLJ 181 : (1979) MPLJ 181
Succession Act, 1925 — Section 192, 193, 194
High Courts23 Aug 1978
Sindh Transport Co. Vs Nagar Palika Parishad, Datia
Madhya Pradesh High Court · AIR 1979 MP 142 : (1978) JLJ 761 : (1979) 24 MPLJ 259
Madhya Pradesh Municipalities Act, 1961 — Section 130
High Courts23 Aug 1978Dismissed
Ranchhordas Harishchandra Pachal Vs Rukmanibai Shastri
Madhya Pradesh High Court · (1978) JLJ 765 : (1979) MPLJ 40
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(3), 13, 13(1), 13(1)(2)
High Courts22 Aug 1978Dismissed
Chirongilal Kshiram Vs Shankerlal and others
Madhya Pradesh High Court · (1979) MPLJ 314
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 17
High Courts22 Aug 1978Dismissed
Rameshchandra Vs Smt. Premlata Bai
Madhya Pradesh High Court · AIR 1979 MP 15 : (1981) ILR (MP) 389 : (1979) JLJ 47 : (1979) 24 MPLJ 24
Hindu Marriage Act, 1955 — Section 23, 23(3), 9(3)