High Courts20 Sept 1978Dismissed
Jagnoo Thanwar Sahu Vs Rameshwar Narayan Singh and others
Madhya Pradesh High Court · (1981) ILR (MP) 231
Contract Act, 1872 — Section 197
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,116 of 2,382
High Courts20 Sept 1978Dismissed
Nandkishore Shaligram Vyas Vs Munnibai Vyas
Madhya Pradesh High Court · (1979) MPLJ 105
Contract Act, 1872 — Section 17Hindu Marriage Act, 1955 — Section 12, 12(1), 12(1)(c), 12(1)(d), 12(2)Limitation Act, 1963 — Section 17, 5
High Courts18 Sept 1978Allowed
Smt. Padmavati Devi Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1979 MP 32 : (1981) ILR (MP) 909 : (1979) JLJ 100 : (1979) 24 MPLJ 27
Constitution of India, 1950 — Article 14, 19, 31, 31(2), 31AMadhya Pradesh Van Bhumi Shashwat Patta Prati Saharan Adhiniyam, 1973 — Section 3(2)
High Courts18 Sept 1978Dismissed
Alakhnanda Garg Vs Jwaji University Gwalior and another
Madhya Pradesh High Court · (1979) MPLJ 637
Constitution of India, 1950 — Article 226
High Courts16 Sept 1978Allowed
Bhagwanlal Amarchand Vs Govind Prasad Chhitarlal Soni and another
Madhya Pradesh High Court · (1979) MPLJ 262
Contract Act, 1872 — Section 202Penal Code, 1860 (IPC) — Section 379
High Courts16 Sept 1978Allowed
Bhagwanlal Vs Govind Prasad and another
Madhya Pradesh High Court · (1979) JLJ 241
Contract Act, 1872 — Section 202Penal Code, 1860 (IPC) — Section 379
High Courts15 Sept 1978Allowed
Hope Textiles Ltd. and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1978) JLJ 875 : (1979) MPLJ 36
Payment of Bonus Act, 1965 — Section 36
High Courts14 Sept 1978Dismissed
Laxman Singh Vs The State of M.P. and Others
Madhya Pradesh High Court · AIR 1979 MP 13 : (1979) ILR (MP) 861 : (1978) JLJ 715 : (1978) 23 MPLJ 761 : (1978) MPLJ 761
Constitution of India, 1950 — Article 226(3)Madhya Pradesh Panchayat Act, 1962 — Section 357
High Courts14 Sept 1978Dismissed
Rajendra Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1979 MP 1 : (1980) ILR (MP) 115 : (1978) JLJ 733 : (1978) 23 MPLJ 763
Constitution of India, 1950 — Article 14, 20, 326Madhya Pradesh General Clauses Act, 1957 — Section 24Madhya Pradesh Gram Panchayat Nirwachan Tatha Sahyojan Niyam, 1978 — Rule 3, 3(1)
High Courts13 Sept 1978Dismissed
Sheelchand Bhagwandas Jain and others Vs Babulal Bhagwandas Jain and another
Madhya Pradesh High Court · (1980) ILR (MP) 1091 : (1980) JLJ 434
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Sept 1978Dismissed
Maharaj Singh Vs Sarjoo Bai
Madhya Pradesh High Court · (1978) JLJ 758
High Courts12 Sept 1978Dismissed
Ghanshyam Vs Laxmanswaroop and Others
Madhya Pradesh High Court · (1979) ACJ 476
Motor Vehicles Act, 1939 — Section 110A
High Courts12 Sept 1978Allowed
Municipal Council, Raigarh Vs Laxmandas Heeramal Sindhi
Madhya Pradesh High Court · (1980) ILR (MP) 770
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12
High Courts12 Sept 1978Dismissed
Upbhokta Sahakari Bhandar Ltd. Guna Vs Vinod Lal and another
Madhya Pradesh High Court · (1979) JLJ 256
Court Fees Act, 1870 — Section 12, 5, 7(xi)(cc)Transfer of Property Act, 1882 — Section 109, 37
High Courts11 Sept 1978Allowed
Shrichand Vs Tejinder Singh and Others
Madhya Pradesh High Court · AIR 1979 MP 76 : (1980) ILR (MP) 129 : (1979) JLJ 180 : (1979) 24 MPLJ 170
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100, 104(2)
High Courts07 Sept 1978Dismissed
Madhya Pradesh Gram Sewak Sangh, Registered and another Vs Stats of M.P. and another
Madhya Pradesh High Court · (1979) JLJ 465
Constitution of India, 1950 — Article 166(3), 226, 282
High Courts07 Sept 1978Allowed
Sind Mahajan Exchange Ltd. Vs State of M.P.
Madhya Pradesh High Court · (1980) MPLJ 834
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 248, 248(3), 57Madhya Pradesh Municipal Corporation Act, 1956 — Section 82
High Courts07 Sept 1978Dismissed
Madhya Pradesh Gram Sewak Sangh and another Vs State of M.P. and another
Madhya Pradesh High Court · (1979) MPLJ 780
Constitution of India, 1950 — Article 166(3), 226
High Courts01 Sept 1978Allowed
Jaora Sugar Mills Ltd. Vs State of M.P. and others
Madhya Pradesh High Court · (1979) MPLJ 21
Madhya Pradesh Land Revenue Code, 1959 — Section 146
High Courts01 Sept 1978Allowed
Jaora Sugar Mills Limited Vs State of M.P. and others
Madhya Pradesh High Court · (1979) MPLJ 368
Madhya Pradesh Land Revenue Code, 1959 — Section 146