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Madhya Pradesh High Court judgments

47,636 judgments · page 2,115 of 2,382

High Courts13 Oct 1978

B.L. Verma and others Vs State of M.P.

Madhya Pradesh High Court · (1979) ILR (MP) 748 : (1979) JLJ 419

Criminal Procedure Code, 1973 (CrPC) — Section 209, 209(b), 433, 436, 437Penal Code, 1860 (IPC) — Section 147, 148, 149, 293, 294
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High Courts13 Oct 1978Allowed

Smt. A.P. Marry Vs K.G. Raghawan

Madhya Pradesh High Court · AIR 1979 MP 40 : (1981) ILR (MP) 682 : (1979) JLJ 390 : (1979) 24 MPLJ 44 : (1979) MPLJ 44

Special Marriage Act, 1954 — Section 27(1)
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High Courts29 Sept 1978Dismissed

Nandkishore Vs Smt. Munnibai

Madhya Pradesh High Court · AIR 1979 MP 45 : (1981) ILR (MP) 583

Contract Act, 1872 — Section 17Hindu Marriage Act, 1955 — Section 12, 12(1), 12(2)Limitation Act, 1963 — Section 5
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High Courts29 Sept 1978Allowed

Sukram Vs Smt. Mishri Bai

Madhya Pradesh High Court · AIR 1979 MP 144 : (1980) ILR (MP) 989 : (1979) 24 MPLJ 63

Hindu Marriage Act, 1955 — Section 5, 9
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High Courts25 Sept 1978

Yeshwant Rao Vs Sampat

Madhya Pradesh High Court · (1979) ACJ 244 : AIR 1979 MP 21 : (1980) ILR (MP) 708 : (1978) 23 MPLJ 853

Civil Procedure Code, 1908 (CPC) — Section 115Workmens Compensation Act, 1923 — Section 19(2), 2(1), 23, 3(5)
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