High Courts22 Aug 1978Dismissed
Chironjilal Vs Shankerlal and others
Madhya Pradesh High Court · (1979) JLJ 237
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 17
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,118 of 2,382
High Courts09 Aug 1978Allowed
Bhanu Prakash Agarwal Vs Munnalal and Another
Madhya Pradesh High Court · AIR 1979 MP 157 : (1978) JLJ 803
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7
High Courts08 Aug 1978Dismissed
Radhey Shyam Narsinghdas Renwal Vs Bajrangdas Prahladdas Patankar
Madhya Pradesh High Court · (1979) MPLJ 606
Civil Procedure Code, 1908 (CPC) — Section 47Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 6
High Courts08 Aug 1978Dismissed
Radheyshyam Vs Bajrangdas
Madhya Pradesh High Court · (1979) JLJ 684
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1978
Commissioner of Sales Tax Vs Blue Spot
Madhya Pradesh High Court · (1981) ILR (MP) 889 : (1979) 24 MPLJ 430 : (1979) MPLJ 430 : (1979) 43 STC 376
Madhya Pradesh General Sales Tax Act, 1958 — Entry 26, 44(1)
High Courts05 Aug 1978
Commissioner of Sales Tax Vs Sohanlal Sureshchandra
Madhya Pradesh High Court · (1981) ILR (MP) 800 : (1979) 24 MPLJ 547 : (1979) MPLJ 547 : (1979) 43 STC 229
Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1), 19(1), 43(1)
High Courts02 Aug 1978
Yashwant Rao Ingle Vs State of M.P. and others
Madhya Pradesh High Court · (1979) JLJ 510
Constitution of India, 1950 — Article 226Madhya Bharat Abolition of Jagirs Act, 2008 — Section 11, 8
High Courts02 Aug 1978Allowed
Badibai and Another Vs Onkar Lal and Others
Madhya Pradesh High Court · (1978) ACJ 476
Motor Vehicles Act, 1988 — Section 110
High Courts02 Aug 1978Allowed
Vasantrao Baba Saheb Ingle Vs State of M.P., and others
Madhya Pradesh High Court · (1979) JLJ 510
Constitution of India, 1950 — Article 226Madhya Bharat Abolition of Jagirs Act, 2008 — Section 11, 8
High Courts01 Aug 1978Allowed
Janapada Sabha, Sagar and Others Vs Municipal Council, Sagar
Madhya Pradesh High Court · (1981) ILR (MP) 1041 : (1978) MPLJ 793
Land Acquisition Act, 1894 — Section 6
High Courts26 Jul 1978
Ude Singh and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1981) 128 ITR 437 : (1978) 23 MPLJ 731 : (1978) MPLJ 731
Income Tax Act, 1961 — Section 184
High Courts26 Jul 1978Allowed
New India Assurance Co. Ltd. Vs Devkaran and Others
Madhya Pradesh High Court · (1978) ACJ 502
Motor Vehicles Act, 1988 — Section 110A, 2(13), 2(14), 2(9)
High Courts24 Jul 1978
Nemichand Ganeshmal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 124 ITR 438
Income Tax Act, 1961 — Section 139, 139(1), 139(4), 271, 276CC
High Courts21 Jul 1978
Phoolchand Ramsahai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1979) 117 ITR 631 : (1978) JLJ 593
Income Tax Act, 1922 — Section 23(2), 23(4), 26AIncome Tax Rules, 1922 — Rule 6
High Courts21 Jul 1978
Smt. Kanchanbai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1979) 117 ITR 367 : (1978) MPLJ 77
Income Tax Act, 1961 — Section 139, 147
High Courts20 Jul 1978Allowed
Smt. Dhanbai Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1979 MP 17 : (1981) ILR (MP) 48 : (1978) JLJ 879 : (1978) 23 MPLJ 717 : (1978) MPLJ 717
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11(5)Succession Act, 1925 — Section 51
High Courts18 Jul 1978Dismissed
Umed Shobhit Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1979) ILR (MP) 535 : (1978) JLJ 616 : (1978) MPLJ 742
Criminal Procedure Code, 1973 (CrPC) — Section 46, 46(1)Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts18 Jul 1978Allowed
Nahadariya Vs State of M.P.
Madhya Pradesh High Court · (1980) JLJ 501
Criminal Procedure Code, 1973 (CrPC) — Section 294Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 302, 326
High Courts17 Jul 1978
Damodar Vs Santosh Singh
Madhya Pradesh High Court · (1978) JLJ 769
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Jul 1978
Balmukund Vs Industrial Court and Others
Madhya Pradesh High Court · (1979) JLJ 433 : (1979) 2 LLJ 78 : (1979) 24 MPLJ 356 : (1979) MPLJ 356
Constitution of India, 1950 — Article 226