High Courts23 Aug 1980Allowed
Bundelkhand Travels, Chhatarpur Vs State of M. P. and others
Madhya Pradesh High Court · (1983) JLJ 240 : (1983) MPLJ 86
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,090 of 2,382
High Courts23 Aug 1980
Commissioner of Sales Tax Vs Ratlam Straw Board Mills Private Limited
Madhya Pradesh High Court · (1980) 08 MP CK 0007
Central Sales Tax Act, 1956 — Section 8
High Courts22 Aug 1980
H.H. Maharani Sharmishthabai Holkar Vs Addl. Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 19 CTR 301 : (1981) 129 ITR 13
Income Tax Act, 1961 — Section 212(3A), 271(1), 273
High Courts22 Aug 1980Allowed
Kashiram Vs Bhura and Others
Madhya Pradesh High Court · AIR 1981 MP 236 : (1981) JLJ 136 : (1981) 26 MPLJ 181
Hindu Succession Act, 1956 — Section 14(2)Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 2(9), 38Succession Act, 1925 — Section 82, 83, 84, 85, 86
High Courts22 Aug 1980Allowed
Vidhayaram @ Brajesh Kumar Damodarprasad Vs Devlal Moolchand
Madhya Pradesh High Court · (1981) JLJ 203 : (1980) MPLJ 448
Succession Act, 1925 — Section 213, 213(1), 213(2), 299, 57
High Courts21 Aug 1980Dismissed
Gendalal Vs Narayan Acharya and others
Madhya Pradesh High Court · (1981) JLJ 163
Madhya Pradesh Panchayat Act, 1962 — Section 37Madhya Pradesh Panchayats (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1962 — Rule 5
High Courts21 Aug 1980
Rameshwar Prasad and Another Vs Narayandas
Madhya Pradesh High Court · AIR 1981 MP 37 : (1981) JLJ 100 : (1981) 26 MPLJ 453
Berar Stamp Rules, 1942 — Rule 7Stamp Act, 1899 — Section 13
High Courts21 Aug 1980
Kashiram Vs Nathu and Another
Madhya Pradesh High Court · AIR 1980 MP 183 : (1983) ILR (MP) 183 : (1980) JLJ 879 : (1981) 26 MPLJ 368 : (1981) MPLJ 368
Limitation Act, 1963 — Article 64, 65, 27Madhya Pradesh Land Revenue Code, 1959 — Section 109
High Courts21 Aug 1980Allowed
Girraj Trading Co. Gwalior Vs Union of India
Madhya Pradesh High Court · (1982) JLJ 303 : (1982) MPLJ 211
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts20 Aug 1980Allowed
Raj Kumar Ramanand Vs Ved Prakash Lal Karamchand
Madhya Pradesh High Court · (1982) JLJ 451 : (1982) MPLJ 508
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(a)
High Courts20 Aug 1980
Commissioner of Income Tax Vs Bhikamchand Jankilal
Madhya Pradesh High Court · (1980) 19 CTR 311 : (1981) 131 ITR 554 : (1981) JLJ 190
General Clauses Act, 1897 — Section 13(2)Income Tax Act, 1961 — Section 2(13), 28, 43(5), 73(1)
High Courts19 Aug 1980Dismissed
Administrator, Krishi Upaj Mandi Vs State of M. P. Sagar
Madhya Pradesh High Court · (1982) JLJ 684
Industrial Disputes Act, 1947 — Section 10(1), 2(j)
High Courts19 Aug 1980Allowed
Mehandi Hassankhan and Another Vs M.P.S.R.T.C. and Others
Madhya Pradesh High Court · (1982) ACJ 83
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts19 Aug 1980Dismissed
Omprakash Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (1982) ACJ 181
Workmens Compensation Act, 1923 — Section 13
High Courts19 Aug 1980Allowed
R. D. Saxena Vs State Industrial Court, M. P., Indore and others
Madhya Pradesh High Court · (1982) MPLJ 393
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3)
High Courts19 Aug 1980Allowed
R.D. Saxena Vs State Industrial Court M.P. and Others
Madhya Pradesh High Court · (1982) JLJ 702
Industrial Disputes Act, 1947 — Section 25HMadhya Pradesh Industrial Relations Act, 1960 — Section 31(3)
High Courts18 Aug 1980
Narendra and another Vs Rahul Barpute and another
Madhya Pradesh High Court · (1981) JLJ 729
Contempt of Courts Act, 1971 — Section 15
High Courts18 Aug 1980
Commissioner of Sales Tax Vs Darasha Mancherjee and Sons
Madhya Pradesh High Court · (1981) 47 STC 251
Central Sales Tax Act, 1956 — Section 8
High Courts17 Aug 1980Dismissed
Budha Heer Vs Union of India and another
Madhya Pradesh High Court · (1980) 08 MP CK 0008
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1988 — Section 110A