COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 2,089 of 2,382

High Courts10 Sept 1980Dismissed

"Dharti Pakad" Madanlal Agrawal, Gwalior Vs Jinendra Kumar Jain, Bhopal and Others

Madhya Pradesh High Court · AIR 1981 MP 26 : (1981) JLJ 75 : (1981) 26 MPLJ 126 : (1981) MPLJ 126

Constitution of India, 1950 — Article 327, 84Representation of the People Act, 1951 — Section 100, 100(1), 33(1)

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High Courts09 Sept 1980Allowed

Mohta Ispat Limited, Ratlam Vs The Chief Municipal Officer, Ratlam and Others

Madhya Pradesh High Court · AIR 1981 MP 62 : (1981) JLJ 95 : (1981) 26 MPLJ 175 : (1981) MPLJ 175

Madhya Pradesh Municipalities Act, 1961 — Section 130, 283, 349

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High Courts08 Sept 1980Allowed

Indore Textiles Limited, Ujjain Vs Union of India and others

Madhya Pradesh High Court · (1980) 09 MP CK 0054

Industries (Development and Regulation) Act, 1951 — Section 18AA

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High Courts08 Sept 1980

Madhya Pradesh Financial Corporation Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1981) 132 ITR 884

Income Tax Act, 1961 — Section 154State Financial Corporations Act, 1951 — Section 3, 43

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High Courts08 Sept 1980

Commissioner of Income Tax Vs Rijhumal Relumal

Madhya Pradesh High Court · (1983) 139 ITR 897 : (1981) 6 TAXMAN 148

Income Tax Act, 1961 — Section 139(5), 33(1), 34(3)

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High Courts08 Sept 1980

State of M.P. Vs Mankhan and anothers

Madhya Pradesh High Court · (1981) JLJ 213

Penal Code, 1860 (IPC) — Section 307, 34

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High Courts05 Sept 1980

Smt. Gunvantibai Vs Controller of Estate Duty

Madhya Pradesh High Court · (1981) 21 CTR 9 : (1981) 130 ITR 122 : (1981) 7 TAXMAN 323

Estate Duty Act, 1953 — Section 33, 33(1), 34(1), 34(4), 9

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High Courts05 Sept 1980Allowed

Purushottamlal Kaushik Vs Vidyacharan Shukla

Madhya Pradesh High Court · AIR 1980 MP 188 : (1980) ILR (MP) 936 : (1980) JLJ 704 : (1980) MPLJ 644

Criminal Procedure Code, 1973 (CrPC) — Section 389Representation of the People Act, 1951 — Section 100(1), 36(2), 8(2), 8(3)

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High Courts04 Sept 1980Dismissed

Anuradha Shomeshwar Gupta Vs Ravishankar University, Raipur and Others

Madhya Pradesh High Court · (1982) JLJ 387 : (1982) MPLJ 180

Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 49(4), 49(5)

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High Courts04 Sept 1980Allowed

Hindusthan Steel Ltd., Ranchi Vs State of Madhya Pradesh and others

Madhya Pradesh High Court · (1984) ILR (MP) 218 : (1984) JLJ 61 : (1984) MPLJ 92

Constitution of India, 1950 — Article 226, 285

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High Courts03 Sept 1980Allowed

Nar Singh and others Vs State of M. P.

Madhya Pradesh High Court · (1981) JLJ 407

Penal Code, 1860 (IPC) — Section 148, 149, 307

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High Courts03 Sept 1980

MALWA MILLS KARAMCHARI PARASPAR SAHAKARI SANSTHA Vs COMMISSIONER OF Income Tax, M.P.

Madhya Pradesh High Court · (1982) 134 ITR 505

Income Tax Act, 1961 — Section 80P

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High Courts03 Sept 1980

Additional Commissioner of Income Tax Vs Mohandas Sewakram

Madhya Pradesh High Court · (1984) 149 ITR 435

Income Tax Act, 1961 — Section 148, 271(1)

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High Courts03 Sept 1980

Malwa Mills Karamchari Paraspar Sahakari Sanstha Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 134 ITR 505

Income Tax Act, 1961 — Section 80P(2)

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High Courts02 Sept 1980

Ratanlal Ramprasad Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 139 ITR 64

Income Tax Act, 1961 — Section 271(1)

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High Courts02 Sept 1980Dismissed

Ramprasad Maddulal Vaishya Vs Badrilal Pannalal and another

Madhya Pradesh High Court · (1980) JLJ 809 : (1980) MPLJ 132

Transfer of Property Act, 1882 — Section 111(c), 76(a)

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High Courts02 Sept 1980Allowed

Harbilas Ochchelal and others Vs Kokabai and others

Madhya Pradesh High Court · (1982) JLJ 67

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)

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High Courts29 Aug 1980Dismissed

N.B. Lad Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1981) JLJ 232

Constitution of India, 1950 — Article 320, 320(3)

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High Courts28 Aug 1980

Commissioner of Wealth-tax Vs Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. (No. 1)

Madhya Pradesh High Court · (1981) 131 ITR 140 : (1981) 5 TAXMAN 100

Wealth Tax Act, 1957 — Section 2, 7(2)

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High Courts25 Aug 1980Partly Allowed

Shri Sajjan Mills Limited, Ratlam Vs Krishi Upaj Mandi Samiti, Ratlam and Others

Madhya Pradesh High Court · AIR 1981 MP 30 : (1981) JLJ 82 : (1981) 26 MPLJ 117 : (1981) MPLJ 117

Constitution of India, 1950 — Article 226, 265Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 2(1), 32, 33, 6

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