High Courts14 Aug 1980
D. and H. Secheron Electrodes Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 08 MP CK 0024
Income Tax Act, 1961 — Section 32, 33
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,091 of 2,382
High Courts14 Aug 1980
Budha Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1981 MP 151
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A
High Courts12 Aug 1980
Lokendra Singh Vs Income Tax Officer and Another
Madhya Pradesh High Court · (1981) 128 ITR 450
Income Tax Act, 1961 — Section 147, 148Wealth Tax Act, 1957 — Section 17
High Courts12 Aug 1980
The State of Madhya Pradesh Vs Smt. Davi Rawat and Others
Madhya Pradesh High Court · AIR 1981 MP 173 : (1981) JLJ 42 : (1986) 31 MPLJ 534
Motor Vehicles Act, 1939 — Section 110
High Courts12 Aug 1980Allowed
Reechchoo Hemraj and another Vs State of M.P.
Madhya Pradesh High Court · (1981) JLJ 183
Penal Code, 1860 (IPC) — Section 395, 412
High Courts11 Aug 1980
Mandsaur Starch and Chemicals Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 19 CTR 292 : (1981) 127 ITR 727
Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 4
High Courts07 Aug 1980
Mohan Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1981) CriLJ 147 : (1980) JLJ 746
Criminal Procedure Code, 1973 (CrPC) — Section 401, 432Police Act, 1861 — Section 15Constitution of India, 1950 — Article 14, 15, 226, 341, 342
High Courts06 Aug 1980
State of M. P. Vs Municipal Council Ratlam and Others
Madhya Pradesh High Court · (1980) 08 MP CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137(3)
High Courts05 Aug 1980Allowed
Mandsaur Electric Supply Co., Ltd., Mandsaur Vs Madhya Pradesh Government Electric Department
Madhya Pradesh High Court · (1980) 08 MP CK 0035
Electricity Act, 1910 — Section 11Electricity Rules, 1956 — Rule 141
High Courts05 Aug 1980Allowed
P.C. Pradhan Vs Union of India and others
Madhya Pradesh High Court · (1981) JLJ 128
High Courts05 Aug 1980Allowed
Chhingaram Vs Sunderlal
Madhya Pradesh High Court · AIR 1981 MP 241 : (1981) JLJ 320 : (1981) 26 MPLJ 188
Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati Rini Sahayata Adhiniyam, 1967 — Section 26, 8(1), 8(2), 8(4)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts04 Aug 1980Dismissed
Babu Khan Ramjankhan Vs M.P.S.R.T.C. and others
Madhya Pradesh High Court · (1980) MPLJ 88
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 61
High Courts31 Jul 1980
National Newsprint and Paper Mills Ltd. Vs Director of Inspection and Audit
Madhya Pradesh High Court · (1981) 6 TAXMAN 272
Central Excises and Salt Act, 1944 — Section 3Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 280ZD, 280ZD(1), 280ZE, 37, 37(2)(xvii)
High Courts31 Jul 1980
Punjab National Bank Vs Beniprasad Maheshwari and Others
Madhya Pradesh High Court · AIR 1981 MP 95 : (1981) 26 MPLJ 380
Railways Act, 1890 — Section 73, 77, 77(5)
High Courts31 Jul 1980
National Newsprint and Paper Mills Ltd. Vs Director of Inspection and Audit, Customs and Central Excise and Another
Madhya Pradesh High Court · (1988) 34 ELT 584 : (1981) 131 ITR 545 : (1981) JLJ 546
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 3, 37(2)Income Tax Act, 1961 — Section 280ZD
High Courts31 Jul 1980Allowed
M.M. Asati and Brothers, Balaghat Vs Tax Officer, Regional Transport Officer, Jabalpur
Madhya Pradesh High Court · (1980) JLJ 859
Constitution of India, 1950 — Article 226
High Courts30 Jul 1980
Addl. Commissioner of Wealth-tax Vs Jamnalal Ramlal Kimtee
Madhya Pradesh High Court · (1980) 07 MP CK 0013
Wealth Tax Act, 1957 — Section 18, 18(1), 18(4)
High Courts29 Jul 1980Dismissed
Hindusthan General Insurance Society Ltd. Vs Khushiram
Madhya Pradesh High Court · (1982) JLJ 209 : (1982) 27 MPLJ 376
Contract Act, 1872 — Section 4, 66
High Courts29 Jul 1980
Khushal Chand Laxmichand Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) JLJ 844 : (1981) 48 STC 567
Madhya Pradesh General Sales Tax Act, 1958 — Section 19, 19(1), 7
High Courts28 Jul 1980Dismissed
Chhotabhai Jethabhai Patel and Co. Vs Jt. Secy., Government of India
Madhya Pradesh High Court · (1994) 69 ELT 485
Central Excises and Salt Act, 1944 — Section 2Constitution of India, 1950 — Article 226