High Courts22 Sept 1980
Commissioner of Sales Tax Vs Rai Brother
Madhya Pradesh High Court · (1980) 09 MP CK 0006
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 2,088 of 2,382
High Courts20 Sept 1980
Akhatari Begum and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 134 ITR 395
Income Tax Act, 1961 — Section 145(1)
High Courts20 Sept 1980
Onkarji Kasturchand (HUF) Vs Wealth Tax Officer, "D" Ward and Others
Madhya Pradesh High Court · (1982) 135 ITR 188 : (1981) 5 TAXMAN 229
Wealth Tax Act, 1957 — Section 14(2), 16A(1)
High Courts20 Sept 1980Allowed
Krishna Rao Shinde and Another Vs State of M.P. and Anothers
Madhya Pradesh High Court · (1980) JLJ 783
Madhya Pradesh Land Revenue Code, 1959 — Section 181, 182
High Courts19 Sept 1980
Commissioner of Sales Tax Vs Himmatlal and Co.
Madhya Pradesh High Court · (1980) 09 MP CK 0020
Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3), 39(2), 43(1)
High Courts17 Sept 1980
Commissioner of Income Tax Vs Arcust Industries P. Ltd.
Madhya Pradesh High Court · (1982) 133 ITR 298
High Courts17 Sept 1980
Chunnilal Onkarmal (Pvt.) Ltd. Vs Income Tax Officer, "A" Ward and Others
Madhya Pradesh High Court · (1983) 139 ITR 380
Income Tax Act, 1961 — Section 147, 148
High Courts17 Sept 1980Allowed
Pilani Investment Corporation Ltd. and another Vs Union of India and another
Madhya Pradesh High Court · (1980) 09 MP CK 0017
Industries (Development and Regulation) Act, 1951 — Section 18FB(1)(b), 18FB(2), 29D
High Courts17 Sept 1980Allowed
Manak Chand Sohanlal Jain Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1981) JLJ 194 : (1980) MPLJ 547
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1), 3(2)(a)
High Courts16 Sept 1980
Commissioner of Income Tax Vs Nathuabhai Desabhai
Madhya Pradesh High Court · (1981) 130 ITR 238 : (1982) 49 STC 185
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts16 Sept 1980
Commissioner of Income Tax Vs Nathabhai Desabhai
Madhya Pradesh High Court · (1981) 5 TAXMAN 214
Income Tax Act, 1961 — Section 256, 256(1), 256(2), 41, 41(1)
High Courts15 Sept 1980
Naraindas Goyal Contractor Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 134 ITR 96
Income Tax Act, 1961 — Section 145, 256(1), 256(2)
High Courts15 Sept 1980Dismissed
Mangunath Vs State of M.P.
Madhya Pradesh High Court · (1981) JLJ 344
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 392, 397
High Courts15 Sept 1980
NARAINDAS GOYAL CONTRACTOR Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1982) 134 ITR 96
Income Tax Act, 1961 — Section 145
High Courts12 Sept 1980
Commissioner of Income Tax Vs Lakshmichand Muchhal
Madhya Pradesh High Court · (1981) 5 TAXMAN 165
Income Tax Act, 1961 — Section 256(1), 37(2B)
High Courts12 Sept 1980
INDORE MUNICIPAL CORPORATION Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1981) 132 ITR 540
Income Tax Act, 1961 — Section 32
High Courts12 Sept 1980
Commissioner of Income Tax Vs Lakhmichand Muchhal
Madhya Pradesh High Court · (1980) 09 MP CK 0041
Income Tax Act, 1961 — Section 37(2B)
High Courts12 Sept 1980
Indore Municipal Corporation Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1981) 132 ITR 540
Income Tax Act, 1961 — Section 32(1), 37
High Courts12 Sept 1980
Noshirwan and Co. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1982) 49 STC 167
Constitution of India, 1950 — Article 20
High Courts11 Sept 1980
Commissioner of Sales Tax Vs C.P. Manganese Ore Co.
Madhya Pradesh High Court · (1983) 54 STC 145
Central Sales Tax Act, 1956 — Section 3