High Courts22 Oct 1980Allowed

Kailas Bais Vs State of M.P.

Madhya Pradesh High Court · (1982) JLJ 823

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts07 Oct 1980

Bhure Vs Gomatibai

Madhya Pradesh High Court · (1981) CriLJ 789 : (1981) ILR (MP) 1073 : (1981) JLJ 437 : (1981) 26 MPLJ 277

Criminal Procedure Code, 1973 (CrPC) — Section 125, 421