High Courts17 Nov 1980Allowed

Balkisan and Others Vs State of M.P.

Madhya Pradesh High Court · (1982) MPLJ 30

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Madhya Pradesh Land Revenue Code, 1959 — Section 248Penal Code, 1860 (IPC) — Section 34, 353, 436, 506, 99