High Courts23 Jun 1995
Radhabai Vs Rajaram
Madhya Pradesh High Court · (1995) 2 DMC 387
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,821 of 2,382
High Courts22 Jun 1995Dismissed
Sardar Paramjeet Singh and Others Vs Prabhat Kumar Shrivastava and Another
Madhya Pradesh High Court · (1996) 1 MPJR 39 : (1996) 41 MPLJ 338 : (1996) MPLJ 339
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 20 Rule 12, Order 6 Rule 17, 96Registration Act, 1908 — Section 23, 33(1)Specific Relief Act, 1963 — Section 39
High Courts21 Jun 1995Allowed
Vasudeo Kukreja Vs Union of India (UOI)
Madhya Pradesh High Court · (1995) 51 ECC 80 : (1995) ECR 26 : (1995) 80 ELT 274
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 439Foreign Exchange Regulation Act, 1973 — Section 13, 19, 44, 56, 8
High Courts20 Jun 1995
Supreme Conductors Ltd. Vs Asstt. Collector C. Ex. Dvn.
Madhya Pradesh High Court · (1996) 53 ECC 6 : (1997) 94 ELT 68
Central Excises and Salt Act, 1944 — Section 11B
High Courts20 Jun 1995Allowed
Regional Director, E.S.I. Corporation Vs Ishwardas
Madhya Pradesh High Court · (1996) 73 FLR 1259 : (1995) JLJ 695 : (1997) 3 LLJ 545
Employees State Insurance Act, 1948 — Section 52
High Courts20 Jun 1995Dismissed
Udham Das Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 87 TAXMAN 258
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143(2), 143(3), 256, 256(1), 256(2)
High Courts19 Jun 1995Dismissed
Hansraj Vs Gomti and Others
Madhya Pradesh High Court · (1996) JLJ 357
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
High Courts19 Jun 1995Dismissed
Ajmer Singh Tomar Vs Raghuraj Singh Tomar and Others
Madhya Pradesh High Court · (1995) JLJ 677
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 228(1), 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts19 Jun 1995
P.P. Chandna and Another Vs State of M.P.
Madhya Pradesh High Court · (1996) JLJ 76
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 190, 319, 319(4)Penal Code, 1860 (IPC) — Section 284, 424, 429Water (Prevention and Control of Pollution) Act, 1974 — Section 44, 47, 49, 60
High Courts19 Jun 1995Dismissed
Dinesh Kumar Nigam Vs J.C. Mills Ltd. and Others
Madhya Pradesh High Court · (1996) 3 LLJ 120
High Courts19 Jun 1995Dismissed
Memraj Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) 41 MPLJ 614 : (1996) MPLJ 614
Madhya Pradesh General Sales Tax Act, 1958 — Section 33(4)
High Courts29 May 1995
Rubber Products Vs Union of India and Another
Madhya Pradesh High Court · (1995) 59 ECR 441
High Courts14 May 1995Allowed
Ghanshyam Pyare Vs Alim Qureshi and Others
Madhya Pradesh High Court · (1995) 2 MPJR 409
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts10 May 1995Allowed
M.P. Iron and Steel Company Vs State of M.P. and others
Madhya Pradesh High Court · (1997) 1 MPJR 237
Entry Tax Act, 1976 — Section 3(2)
High Courts10 May 1995
National Insurance Co. Ltd. Vs Ravishankar and Others
Madhya Pradesh High Court · (1997) 2 ACC 548
Motor Vehicles Act, 1988 — Section 140, 96
High Courts10 May 1995
Commissioner of Income Tax Vs Mohan Singh and Sons
Madhya Pradesh High Court · (1995) 216 ITR 432
Income Tax Act, 1961 — Section 256, 43B
High Courts10 May 1995
Radheshyam Jaiswal Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) JLJ 459
Constitution of India, 1950 — Article 243(7G)Madhya Pradesh Municipalities (President and Vice-President) Election Rules, 1962 — Rule 11, 12, 73(2)Madhya Pradesh Municipalities Act, 1961 — Section 20, 55
High Courts10 May 1995
Sukhlal Vs Mahesh
Madhya Pradesh High Court · (1995) 2 ACC 352
Motor Vehicles Act, 1988 — Section 110D
High Courts09 May 1995
Nahar Singh and Others Vs Chairman, M.P. State Road Trans. Corpn. and Others
Madhya Pradesh High Court · (1996) ACJ 160