High Courts03 Jul 1995Dismissed
Ram Bhajan Sunder Lal Vs Factory Manager, J.C. Mills Ltd. and Others
Madhya Pradesh High Court · (1996) 1 LLJ 1016 : (1995) 40 MPLJ 782 : (1995) MPLJ 782
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,820 of 2,382
High Courts03 Jul 1995Dismissed
Harikishan Shivhare Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1996 MP 37 : (1996) 1 MPJR 198
Partnership Act, 1932 — Section 25
High Courts03 Jul 1995Dismissed
Punjab and Sind Bank Vs Nagrath Industries Pvt. Ltd. and Others
Madhya Pradesh High Court · AIR 1996 MP 32 : (1996) 1 MPJR 259 : (1995) 40 MPLJ 1004 : (1995) MPLJ 1004
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 176
High Courts03 Jul 1995Allowed
Awadhesh Prasad Shukla Vs Professor J.P. Shukla
Madhya Pradesh High Court · AIR 1996 MP 216 : (1996) JLJ 271 : (1996) 2 MPJR 38 : (1996) 41 MPLJ 617 : (1996) MPLJ 617
Constitution of India, 1950 — Article 14
High Courts03 Jul 1995Dismissed
M.P. State Road Transport Corporation Vs Tiwari V.D. and Others
Madhya Pradesh High Court · (1997) 3 LLJ 364 : (1996) 1 MPJR 304 : (1995) 40 MPLJ 1012 : (1995) MPLJ 1012
Constitution of India, 1950 — Article 226, 227Road Transport Corporations Act, 1950 — Section 34(1)Road Transport Corporations Regulations — Regulation 59
High Courts03 Jul 1995
Madhya Pradesh Bank Karmachari Sangh Vs Syndicate Bank and Another
Madhya Pradesh High Court · (1997) 3 LLJ 536
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts03 Jul 1995Allowed
Usha Gupta Vs Santosh Kumar Pahadiya
Madhya Pradesh High Court · (1996) 1 DMC 90 : (1996) ILR (MP) 381 : (1996) 41 MPLJ 42 : (1996) MPLJ 42
Hindu Marriage Act, 1955 — Section 13(1)
High Courts03 Jul 1995
Ashok Kumar Bhomia Vs Central Bank of India and Others
Madhya Pradesh High Court · (1995) 40 MPLJ 792 : (1995) MPLJ 792
Constitution of India, 1950 — Article 12, 226
High Courts03 Jul 1995Allowed
Nagar Palika Nigam, Gwalior Vs Rajeshwar Dayal
Madhya Pradesh High Court · (1996) MPLJ 97
Transfer of Property Act, 1882 — Section 106
High Courts03 Jul 1995Dismissed
UCO Bank Vs kamesh Chand Bhuta and Others
Madhya Pradesh High Court · (1995) 2 MPJR 128
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 7, 8, 9
High Courts03 Jul 1995Allowed
Nagar Palika Nigam Vs Rajeshwar Dayal
Madhya Pradesh High Court · (1996) MPLJ 97
Madhya Bharat Municipalities Act, 1954 — Section 208, 54, 8Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts03 Jul 1995Allowed
Ramsewak and Others Vs Narendra Kumar and Others
Madhya Pradesh High Court · (1995) 2 MPJR 306
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(c)Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
High Courts03 Jul 1995Dismissed
Ajit Singh Vs Nagar Panchayat Bhitarwar
Madhya Pradesh High Court · (1995) 2 MPJR 156
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 47
High Courts03 Jul 1995
Administrator, Municipal Council, Morena and Another Vs Babulal Sharma and Others
Madhya Pradesh High Court · (1996) 1 MPJR 148
Madhya Pradesh Municipalities Act, 1961 — Section 94, 94(6)
High Courts03 Jul 1995Dismissed
Khem Singh Vs Nagar Palika Parishad, Shivpuri
Madhya Pradesh High Court · (1995) 2 MPJR 251
Transfer of Property Act, 1882 — Section 106
High Courts30 Jun 1995Dismissed
Rajendra Singh and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1995) JLJ 793
Border Security Force Promotion Rules — Rule 10, 11, 12, 14, 15Constitution of India, 1950 — Article 226
High Courts29 Jun 1995Dismissed
Ram Swaroop Pathak Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1996 MP 110 : (1996) 41 MPLJ 483 : (1996) MPLJ 483
Madhya Pradesh Co-operative Societies Act, 1960 — Section 49(8)(ii)
High Courts27 Jun 1995Dismissed
Govind Das and Another Vs Yaqub Khan and Others
Madhya Pradesh High Court · (1996) ACJ 414
High Courts26 Jun 1995
Vikas Rice Mill Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 157 : (1996) MPLJ 157
Madhya Pradesh General Sales Tax Act, 1958 — Section 39A
High Courts26 Jun 1995
Bhaskaran M.S. Vs Managing Director, Steel Authority of India and Others
Madhya Pradesh High Court · (1995) 71 FLR 406 : (1998) 3 LLJ 199
Constitution of India, 1950 — Article 226