CourtKutchehry.com

COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 1,819 of 2,382

High Courts13 Jul 1995Allowed

Punna and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1996) 1 MPJR 397 : (1996) 41 MPLJ 376 : (1996) MPLJ 376

Criminal Procedure Code, 1973 (CrPC) — Section 218, 465Penal Code, 1860 (IPC) — Section 148, 149, 307, 325, 34
Read judgment
High Courts10 Jul 1995Dismissed

Ashok Kohli Vs Prakash Chand and Others

Madhya Pradesh High Court · (1996) ACJ 416 : AIR 1996 MP 50 : (1995) ILR (MP) 586 : (1995) 40 MPLJ 838 : (1995) MPLJ 838

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 173
Read judgment
High Courts06 Jul 1995Dismissed

Narayan Singh Vs State of M.P.

Madhya Pradesh High Court · (1996) CriLJ 551 : (1995) MPLJ 75

Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 438, 439, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
Read judgment
High Courts04 Jul 1995Dismissed

Shankar Arakh Vs Motilal and Others

Madhya Pradesh High Court · (1996) JLJ 110

High Court of Madhya Pradesh Rules, 2008 — Rule 16, 16(1)Representation of the People Act, 1951 — Section 112, 112(2), 112(3), 117, 117(2)
Read judgment