High Courts09 May 1995Allowed
New India Assurance Co. Ltd. Vs Amanna and Others
Madhya Pradesh High Court · (1995) ACJ 1186
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,822 of 2,382
High Courts09 May 1995Dismissed
New India Assurance Co. Ltd. Vs Bafatbai and Others
Madhya Pradesh High Court · (1996) ACJ 336
Motor Vehicles Act, 1988 — Section 173, 95
High Courts09 May 1995Allowed
State of Madhya Pradesh Vs Budhram Kunkuram Satnami
Madhya Pradesh High Court · (1996) JLJ 80 : (1995) 40 MPLJ 906 : (1995) MPLJ 906
Criminal Procedure Code, 1973 (CrPC) — Section 273Penal Code, 1860 (IPC) — Section 302
High Courts09 May 1995Allowed
State of Madhya Pradesh Vs Budhram
Madhya Pradesh High Court · (1996) CriLJ 46
Criminal Procedure Code, 1973 (CrPC) — Section 273, 274, 313, 366Penal Code, 1860 (IPC) — Section 302
High Courts08 May 1995Dismissed
Union of India (UOI) Vs Bajaj Tempo Ltd.
Madhya Pradesh High Court · (1995) 51 ECC 102 : (1995) ECR 40 : (1995) 80 ELT 774
Central Excise Rules, 1944 — Rule 9(2)Central Excises and Salt Act, 1944 — Section 11A, 2Constitution of India, 1950 — Article 226
High Courts08 May 1995
Managing Director, Steel Authority of India Ltd. Vs Industrial Court and Another Sitaram Soni Vs Bhilai Steel Plant and Another
Madhya Pradesh High Court · (1998) 3 LLJ 709 : (1996) 1 MPJR 226 : (1996) 41 MPLJ 777 : (1996) MPLJ 777
Industrial Disputes Act, 1947 — Section 11AMadhya Pradesh Industrial Relations Act, 1960 — Section 107
High Courts08 May 1995
Gajraj Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1995) 40 MPLJ 646 : (1995) MPLJ 646
Urban Land (Ceiling and Regulation) Act, 1976 — Section 33Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 5(2)
High Courts08 May 1995
Krishi Upaj Mandi Samiti Vs Muzahid Hussain and Another
Madhya Pradesh High Court · (1995) 71 FLR 405 : (1998) 3 LLJ 333
Industrial Disputes Act, 1947 — Section 25F
High Courts08 May 1995
Expo Machinery Ltd. Vs Presiding Officer, Labour Court and Others
Madhya Pradesh High Court · (1995) 40 MPLJ 896 : (1995) MPLJ 896
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2Madhya Pradesh Industrial Disputes Rules, 1957 — Rule 28
High Courts08 May 1995Allowed
M/s Expo Machinery Limited, New Delhi Vs Presiding Officer, Labour Court, Bhopal
Madhya Pradesh High Court · (1995) 2 MPJR 117
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12
High Courts04 May 1995Dismissed
Narendra Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 JLJ 266
Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 11, 13, 13Penal Code, 1860 (IPC) — Section 347, 365
High Courts04 May 1995Allowed
Sardar Kumar Vs Indirabai
Madhya Pradesh High Court · (1995) 2 DMC 639
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13(1), 15, 28
High Courts04 May 1995Allowed
Sanjay Singh Thakur, Bilaspur Vs Sultan Ahmad, Bilaspur, M.P. and Others
Madhya Pradesh High Court · (1997) 2 ACC 410 : (1996) ACJ 261 : AIR 1996 MP 30 : (1996) 41 MPLJ 83 : (1996) MPLJ 83
Motor Vehicles Act, 1939 — Section 92A
High Courts04 May 1995Allowed
Ram Das Agrawal and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1996 MP 96 : (1996) 41 MPLJ 177 : (1996) MPLJ 177
Constitution of India, 1950 — Article 226Madhya Pradesh Minor Minerals Rules, 1961 — Rule 25, 25(1)Mineral Concession Rules, 1960 — Rule 27, 27(3)
High Courts04 May 1995Allowed
Sadan Kumar Chaurasia Vs Indira Bai Sadan Kumar
Madhya Pradesh High Court · (1997) 1 MPLJ 124
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13, 15, 28
High Courts04 May 1995Allowed
Sanjay Singh Thakur Vs Sultan Ahmad.
Madhya Pradesh High Court · (1995) 2 MPJR 11
Motor Vehicles Act, 1939 — Section 92A
High Courts04 May 1995Allowed
Rain Das Agrawal Vs State of M. P. and Others
Madhya Pradesh High Court · (1995) 2 MPJR 328
High Courts03 May 1995Dismissed
Janaki Ballabh Gupta Vs UCO Bank and Others
Madhya Pradesh High Court · (1995) 2 MPJR 418
High Courts03 May 1995
Munir Khan Pathan Vs State of M.P.
Madhya Pradesh High Court · (1995) JLJ 704
Criminal Procedure Code, 1973 (CrPC) — Section 482Notary Act, 1952 — Section 13, 13(1), 13(2)Penal Code, 1860 (IPC) — Section 34, 420, 467, 468
High Courts03 May 1995Allowed
Arjun and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1995) CriLJ 3797 : (1995) ILR (MP) 354 : (1995) JLJ 446 : (1995) 2 MPJR 3
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34