High Courts09 Nov 1995Dismissed
Rajendra Kumar Pate Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1996) JLJ 199 : (1996) 1 MPJR 413 : (1996) 41 MPLJ 580 : (1996) MPLJ 580
Army Act, 1950 — Section 17Army Rules, 1954 — Rule 13(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,808 of 2,382
High Courts09 Nov 1995Dismissed
Narendra Kumar Dubey Vs Family Planning Association of India and Others
Madhya Pradesh High Court · (1996) 1 MPJR 129 : (1996) 41 MPLJ 625 : (1996) MPLJ 625
Constitution of India, 1950 — Article 12, 226Societies Registration Act, 1860 — Section 3
High Courts08 Nov 1995Allowed
Punjab National Bank Vs Kishanlal Soni
Madhya Pradesh High Court · (1997) 1 MPJR 177
Banking Regulation Act, 1949 — Section 21AUsurious Loans Act, 1918 — Section 3
High Courts08 Nov 1995Dismissed
Vinod Kumar Verma Vs Dinesh Kumar Verma
Madhya Pradesh High Court · (1997) 1 MPJR 83
Civil Procedure Code, 1908 (CPC) — Section 34Letters Patent Act, 1865 — Clause 10
High Courts08 Nov 1995
Commissioner of Income Tax Vs Satyam Ginning Pressing and Oil Mills
Madhya Pradesh High Court · (1996) 130 CTR 580 : (1996) 217 ITR 688
Income Tax Act, 1961 — Section 256, 40A(3)
High Courts08 Nov 1995
Chingabeg and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) 2 DMC 532
Penal Code, 1860 (IPC) — Section 364, 498A
High Courts08 Nov 1995Allowed
Punjab National Bank Vs Kishanlal Soni and Another
Madhya Pradesh High Court · AIR 1997 MP 27
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Section 96Usurious Loans Act, 1918 — Section 3, 3(2)
High Courts06 Nov 1995
Vishal Kumar and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1996) 1 MPJR 106 : (1996) 41 MPLJ 659 : (1996) MPLJ 659
Hindu Minority and Guardianship Act, 1956 — Section 8, 8(2)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 39, 39(1), 40
High Courts06 Nov 1995Dismissed
M.P.S.R.T.C. and Others Vs Poornima and Others
Madhya Pradesh High Court · (1997) 3 LLJ 203
High Courts06 Nov 1995
Ashok Kumar and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 DMC 567
Penal Code, 1860 (IPC) — Section 498A
High Courts06 Nov 1995Dismissed
Rajesh Kumar and Another Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 DMC 182 : (1996) 1 MPJR 65
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts06 Nov 1995Allowed
Mukesh Vs Smt. Meenakshi
Madhya Pradesh High Court · (1996) JLJ 143
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 96Limitation Act, 1963 — Section 5
High Courts03 Nov 1995
Prasadilal Vs Suit. Mathura Bai and Others
Madhya Pradesh High Court · (1995) 2 MPJR 386
High Courts03 Nov 1995
Sant Lal Vs State of M.P.
Madhya Pradesh High Court · (1996) 1 MPJR 13
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts03 Nov 1995
Prasadi Lal Vs Smt. Mathura Bai and Others
Madhya Pradesh High Court · AIR 1996 MP 246 : (1996) 41 MPLJ 71 : (1996) MPLJ 71
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts03 Nov 1995
Kamal Chand Jain Vs Banking Ombudsman and Others
Madhya Pradesh High Court · AIR 1996 MP 180 : (1998) 91 CompCas 410
Banking Regulation Act, 1949 — Section 20
High Courts03 Nov 1995
Ramswaroop Dohare and Another Vs Ayukt Sahkarith Avam Panjiyak Sahkari Sanstha, M.P. and Others
Madhya Pradesh High Court · AIR 1996 MP 187
High Courts03 Nov 1995Dismissed
Puskar Sharma and Others Vs Smt. Sudha Mishra
Madhya Pradesh High Court · (1995) ILR (MP) 609 : (1997) 226 ITR 401 : (1996) JLJ 524 : (1996) 1 MPJR 134
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(4)
High Courts02 Nov 1995Allowed
Gwalior Ceramic and Potteries Pvt. Ltd. Vs Karamchand Thapar and Bros. Coal Sales Ltd.
Madhya Pradesh High Court · (1996) 41 MPLJ 772 : (1996) MPLJ 772
Evidence Act, 1872 — Section 47, 67
High Courts02 Nov 1995Dismissed
New India Assurance Co. Ltd. Vs Riaz Mohammed and Others
Madhya Pradesh High Court · (1996) ACJ 655
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)