High Courts24 Nov 1995Dismissed
Shakubai @ Geetabai Vs Kanchanbai and Others
Madhya Pradesh High Court · (1996) 1 DMC 256
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Marriage Act, 1955 — Section 11, 5
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,806 of 2,382
High Courts23 Nov 1995Allowed
M.P. State Handloom Weavers Co-operative Federation Ltd. Vs Shankarlal Gupta and Another
Madhya Pradesh High Court · (1996) 3 LLJ 103 : (1996) 1 MPJR 257 : (1996) 41 MPLJ 466 : (1996) MPLJ 466
Industrial Disputes Act, 1947 — Section 12, 12(2)
High Courts22 Nov 1995
Commissioner of Income Tax Vs Smt. Jijibai Shinde
Madhya Pradesh High Court · (1996) 135 CTR 271 : (1996) 218 ITR 101
Income Tax Act, 1961 — Section 2(14), 256, 45
High Courts22 Nov 1995
Commissioner of Income Tax Vs Sambhudayal Dwarkadas
Madhya Pradesh High Court · (1996) 218 ITR 123 : (1996) 88 TAXMAN 173
Income Tax Act, 1961 — Section 139(4), 147, 148, 256
High Courts21 Nov 1995Dismissed
Ramadhiin Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 MPJR 166
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1995
MOHD. HANIF and Others Vs COMMISSIONER OF WEALTH TAX.
Madhya Pradesh High Court · (1996) 134 CTR 41
Income Tax Act, 1961 — Section 36, 41Wealth Tax Act, 1957 — Section 2(m)(iii), 27(1)
High Courts21 Nov 1995Allowed
Udai Bhan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1996) CriLJ 2254
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1995
Mohd. Hanif and Others Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 223 ITR 317
Wealth Tax Act, 1957 — Section 2
High Courts21 Nov 1995Allowed
Oriental Insurance Co. Ltd. Vs Afsari Begum and Others
Madhya Pradesh High Court · (1996) ACJ 549 : (1998) 3 LLJ 539
Workmens Compensation Act, 1923 — Section 21(2)
High Courts21 Nov 1995
Ramadhin Sahu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1995) ILR (MP) 636 : (1997) 1 MPLJ 397
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 84
High Courts21 Nov 1995Allowed
Peeru Vs State of M.P.
Madhya Pradesh High Court · (1996) JLJ 132
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 Nov 1995
M.P.S.R.T.C. and Another Vs Smt. Sheela
Madhya Pradesh High Court · (1996) 1 ACC 437
High Courts17 Nov 1995
P.S. Karwade Vs UCO Bank and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 222 : (1996) MPLJ 222
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19
High Courts17 Nov 1995Allowed
Karan Sinh Bhadauriya Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1996 MP 175
High Courts17 Nov 1995Allowed
Umesh Vs Abdul Khan and Another
Madhya Pradesh High Court · (1996) ACJ 634
High Courts17 Nov 1995
Meena Pradhan (Smt.) Vs Kamla Pradhan (Smt.) and Others
Madhya Pradesh High Court · (1996) 2 MPJR 119
Succession Act, 1925 — Section 210, 212, 213, 276, 299
High Courts16 Nov 1995Dismissed
Radheyshyam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) CriLJ 1491
Criminal Procedure Code, 1973 (CrPC) — Section 161, 191, 193, 209, 319
High Courts16 Nov 1995
COMMISSIONER OF WEALTH TAX Vs LATE SHRI LOKENDRA SINGH.
Madhya Pradesh High Court · (1996) 134 CTR 365
Wealth Tax Act, 1957 — Section 27(3), 5(1)(iii)
High Courts16 Nov 1995Dismissed
Radheshyam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) JLJ 36 : (1996) 41 MPLJ 280 : (1996) MPLJ 280
Criminal Procedure Code, 1973 (CrPC) — Section 193
High Courts15 Nov 1995Allowed
Kishori Vs Tribal Service Co-operative Society Ltd. and Others
Madhya Pradesh High Court · (1996) ACJ 562 : (1996) 85 CompCas 591
Motor Vehicles Act, 1939 — Section 110, 110A