High Courts06 Dec 1995Allowed
Mahaveer Singh Tomar (Dr.) Vs Marmagh Singh Sisodia and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 369 : (1996) MPLJ 369
Civil Procedure Code, 1908 (CPC) — Section 20, 9
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,805 of 2,382
High Courts05 Dec 1995
Shiv Narain Shivhare Vs Assistant Commissioner of Income Tax (Investigation) and Another
Madhya Pradesh High Court · (1996) 135 CTR 365 : (1996) 222 ITR 620
Income Tax Act, 1961 — Section 154, 154(3), 245
High Courts05 Dec 1995Allowed
Malua alias Mulgiri Vs Bhagwan Singh and Others
Madhya Pradesh High Court · (1996) ACJ 828
Motor Vehicles Act, 1988 — Section 173
High Courts04 Dec 1995
Commissioner of Income Tax Vs Scientific Refractories
Madhya Pradesh High Court · (1996) 218 ITR 434 : (1996) 218 ITR 424
Income Tax Act, 1961 — Section 184(7), 256, 256(1), 256(2)
High Courts01 Dec 1995Dismissed
Hiru Vs Steel Authority of India Ltd.
Madhya Pradesh High Court · (1997) ACJ 771
Employees Compensation Act, 1923 — Section 30Limitation Act, 1963 — Section 10, 5
High Courts01 Dec 1995
Azad Bus Service Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 218 ITR 635
Income Tax Act, 1961 — Section 256(1)
High Courts01 Dec 1995Dismissed
Mahadev Sailor Vs Bharat Petroleum Corporation Ltd.
Madhya Pradesh High Court · (1996) 41 MPLJ 386 : (1996) MPLJ 386
Constitution of India, 1950 — Article 226, 311
High Courts01 Dec 1995Dismissed
R.K. Gupta Vs Central Bank of India and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 149
Constitution of India, 1950 — Article 14
High Courts30 Nov 1995Allowed
Smt. Lachhamin Bai Vs Ambika Prasad Bhatt
Madhya Pradesh High Court · (1996) 2 MPJR 64
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Transfer of Property Act, 1882 — Section 83
High Courts30 Nov 1995Allowed
Lachhamin Bai Gupta and Another Vs Ambika Prasad Bhatt
Madhya Pradesh High Court · (1996) 41 MPLJ 723 : (1996) MPLJ 723
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Transfer of Property Act, 1882 — Section 83
High Courts30 Nov 1995
Sanghi Beverages Pvt. Ltd. Vs Commr. of Sales Tax
Madhya Pradesh High Court · (1998) 98 ELT 307
Central Sales Tax Act, 1956 — Section 2Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 44(1), 44(2)Sales of Goods Act, 1930 — Section 64A, 64A(2)
High Courts30 Nov 1995Dismissed
Jai Singh Rajput and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1996) 1 MPJR 326 : (1996) 41 MPLJ 570 : (1996) MPLJ 570
Land Acquisition Act, 1894 — Section 17(1), 3, 4, 4(1), 5AUrban Land (Ceiling and Regulation) Act, 1976 — Section 20, 42
High Courts29 Nov 1995
Sarnam Singh Yadav Vs Raghuveer Singh
Madhya Pradesh High Court · (1996) 2 ACC 189
Motor Vehicles Act, 1988 — Section 173, 68
High Courts29 Nov 1995
Commissioner of Income Tax Vs Fatehlal
Madhya Pradesh High Court · (1996) 130 CTR 287 : (1996) 218 ITR 218
Income Tax Act, 1961 — Section 143, 154, 256
High Courts29 Nov 1995
Commissioner of Income Tax Vs Devi Ahilyabai Holkar Educational Trust
Madhya Pradesh High Court · (1996) 218 ITR 191
Income Tax Act, 1961 — Section 254(2), 256
High Courts28 Nov 1995
Commissioner of Income Tax Vs Shri Govindram Seksaria Charity Trust
Madhya Pradesh High Court · (1998) 218 ITR 126 : (1996) 218 ITR 126
Income Tax Act, 1961 — Section 11, 13(1), 254, 254(2), 256
High Courts28 Nov 1995
Commissioner of Income Tax Vs Destiny Investments (P.) Ltd.
Madhya Pradesh High Court · (1996) 218 ITR 232
Income Tax Act, 1961 — Section 145, 256, 37
High Courts28 Nov 1995Allowed
Niman Sha Vs State of M.P.
Madhya Pradesh High Court · (1995) ILR (MP) 647 : (1995) 2 MPJR 395 : (1997) 1 MPLJ 536 : (1997) 3 RCR(Criminal) 180
Criminal Procedure Code, 1973 (CrPC) — Section 328, 329, 330, 334, 335Penal Code, 1860 (IPC) — Section 302, 84
High Courts27 Nov 1995Dismissed
State of Madhya Pradesh and Others Vs Asharam
Madhya Pradesh High Court · (1997) ACJ 1224 : (1996) JLJ 630
Civil Procedure Code, 1908 (CPC) — Section 80, 96
High Courts24 Nov 1995Dismissed
Krishna Electrical Industries (P) Ltd. and Others Vs State Bank of India and Another
Madhya Pradesh High Court · AIR 1996 MP 188
Contract Act, 1872 — Section 126