COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 1,804 of 2,382

High Courts11 Dec 1995

Ramcharan Sukhlal Vs Daulat Munniram

Madhya Pradesh High Court · (1996) ILR (MP) 495 : (1996) 41 MPLJ 192 : (1996) MPLJ 192

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, 9Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 37, 45

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High Courts11 Dec 1995

Madhya Pradesh State Mining Corporation Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1996) 133 CTR 14 : (1996) 218 ITR 495

Income Tax Act, 1961 — Section 32, 32(1)

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High Courts11 Dec 1995

Commissioner of Income Tax Vs Acme Paper Ltd.

Madhya Pradesh High Court · (1996) 135 CTR 15 : (1996) 218 ITR 475

Income Tax Act, 1961 — Section 79

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High Courts11 Dec 1995Dismissed

Babulal Agrawal Vs Mohammad Sharif and Others

Madhya Pradesh High Court · AIR 1996 MP 147 : (1995) ILR (MP) 620 : (1996) 1 MPJR 92 : (1996) 41 MPLJ 461 : (1996) MPLJ 461

Evidence Act, 1872 — Section 167Stamp Act, 1899 — Section 35, 36, 61

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High Courts11 Dec 1995

Commissioner of Gift-tax Vs Premlal Chirongilal Mahawar

Madhya Pradesh High Court · (1996) 136 CTR 336 : (1997) 226 ITR 392

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High Courts08 Dec 1995

New India Assurance Co. Ltd. Vs Abida Bai and Others

Madhya Pradesh High Court · (1996) 2 ACC 88

Motor Vehicles Act, 1988 — Section 4

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High Courts08 Dec 1995Dismissed

Ashok Kumar and Another Vs Mohan Lal Kehar and Another

Madhya Pradesh High Court · (1997) ACJ 1383

Motor Vehicles Act, 1988 — Section 103A

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High Courts08 Dec 1995Dismissed

Devram Patidar Vs Sadu and Others

Madhya Pradesh High Court · (1996) JLJ 240 : (1996) 41 MPLJ 606 : (1996) MPLJ 606

Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 122Madhya Pradesh Panchayats (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1991 — Rule 4, 8

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High Courts08 Dec 1995

Commissioner for Workmen Compensation Vs Satish Shrivastava

Madhya Pradesh High Court · (1996) 1 MPJR 222

Motor Vehicles Act, 1939 — Section 92A

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High Courts08 Dec 1995Partly Allowed

New India Assurance Co. Ltd. Vs Abidabai and Others

Madhya Pradesh High Court · (1996) 2 LLJ 1040 : (1996) 41 MPLJ 493 : (1996) MPLJ 493

Workmens Compensation Act, 1923 — Section 4

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High Courts08 Dec 1995Allowed

Madhya Pradesh Rajya Sahakari Bank Maryadit Vs Vijay Singh Solanki and Others

Madhya Pradesh High Court · (1996) 3 LLJ 106 : (1996) 1 MPJR 233 : (1996) 41 MPLJ 547 : (1996) MPLJ 547

Constitution of India, 1950 — Article 41

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High Courts08 Dec 1995

M.P. Rajya Sahkari Bank Maryadit Vs Vijay Singh Solanki and Others

Madhya Pradesh High Court · (1996) JLJ 278

Constitution of India, 1950 — Article 12, 14, 21, 41

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High Courts08 Dec 1995Allowed

Babulal and Others Vs Union of India (UOI)

Madhya Pradesh High Court · (1996) CriLJ 1864 : (1996) 1 MPJR 171

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 41, 42, 42(1), 42(3)

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High Courts07 Dec 1995

Arvind Tiwari Vs Murad Khan and others

Madhya Pradesh High Court · (1997) 1 MPJR 209

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High Courts07 Dec 1995Allowed

Narain Vs State of M.P. and Others

Madhya Pradesh High Court · (1996) 2 MPJR 93

Evidence Act, 1872 — Section 47, 67

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High Courts07 Dec 1995Allowed

Narain and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (1996) JLJ 509 : (1996) 1 MPJR 387

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 9Evidence Act, 1872 — Section 47, 67Madhya Pradesh Civil Courts Rules, 1961 — Rule 335

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High Courts06 Dec 1995

COMMISSIONER OF INCOME TAX Vs RAMESH MALIK Commissioner of Income Tax v. SMT. KAMINI MALIK (MCC NOS. 404 and 405 OF 1991), Commissioner of Income Tax v. SMT. PRATIMA MALIK (MCC NO. 406 and 407 OF 1991). Commissioner of Income Tax v. KM. SHRUTI MALIK (MCC NO. 409 OF 1991).

Madhya Pradesh High Court · (1996) 131 CTR 479

Income Tax Act, 1961 — Section 256, 271, 273, 274

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High Courts06 Dec 1995Allowed

Suresh Kumar and Others Vs Firm Kurban Hussain Taiyab Ali and Others

Madhya Pradesh High Court · AIR 1996 MP 151 : (1996) 1 MPJR 173 : (1996) 41 MPLJ 330 : (1996) MPLJ 330

Limitation Act, 1963 — Section 5

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High Courts06 Dec 1995

Chandrakant Soni Vs Mukesh Sahu and Others

Madhya Pradesh High Court · (1996) 1 ACC 476 : (1996) ACJ 575 : AIR 1996 MP 184 : (1997) 1 JLJ 74 : (1996) 1 MPJR 194 : (1996) 41 MPLJ 503 : (1996) MPLJ 503

Motor Vehicles Act, 1988 — Section 173

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High Courts06 Dec 1995

Commissioner of Income Tax Vs Ramesh Malik, Anurag Malik and Km. Shalini Malik

Madhya Pradesh High Court · (1996) 218 ITR 334

Income Tax Act, 1961 — Section 256, 271

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