High Courts04 Jan 1996Dismissed
Manohari Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 MPLJ 258
Penal Code, 1860 (IPC) — Section 324, 326
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,802 of 2,382
High Courts03 Jan 1996Dismissed
National Insurance Company Vs Prem Narain Sahu
Madhya Pradesh High Court · (1996) 2 MPJR 453
High Courts03 Jan 1996
National Insurance Company Limited Vs Jagannath Prasad and Others
Madhya Pradesh High Court · (1998) 1 ACC 553
High Courts03 Jan 1996Allowed
Ram Prashad and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) CriLJ 1846 : (1996) ILR (MP) 214 : (1997) 3 RCR(Criminal) 425
Penal Code, 1860 (IPC) — Section 323, 342, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts03 Jan 1996
Badri Prasad Rameshwar Prasad Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 133 CTR 410 : (1996) 219 ITR 441 : (1996) 88 TAXMAN 391
Income Tax Act, 1961 — Section 133A, 147, 69
High Courts03 Jan 1996
Commissioner of Income Tax Vs Dhiraj Kumar and Co.
Madhya Pradesh High Court · (1997) 226 ITR 443
Income Tax Act, 1961 — Section 43B
High Courts03 Jan 1996
Commissioner of Income Tax Vs H.H. Maharani Manekaraje Pawar
Madhya Pradesh High Court · (1997) 137 CTR 332 : (1996) 219 ITR 577 : (1996) 86 TAXMAN 449
Income Tax Act, 1961 — Section 2(47), 45, 64(1)
High Courts03 Jan 1996
COMMISSIONER OF INCOME TAX Vs DHIRAJ KUMAR and CO.
Madhya Pradesh High Court · (1997) 137 CTR 567
High Courts03 Jan 1996Allowed
Sabina (Smt.) @ Farida Vs Mohd. Abdul Wasit
Madhya Pradesh High Court · (1997) 1 MPJR 374
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts02 Jan 1996
COMMISSIONER OF GIFT TAX Vs SMT. LEELADEVI MUTHA. (CGT v. PATASIBAI MUTHA).
Madhya Pradesh High Court · (1996) 136 CTR 186
High Courts02 Jan 1996
Commissioner of Gift-tax Vs Smt. Leeladevi Mutha and Patasibai Mutha
Madhya Pradesh High Court · (1996) 218 ITR 252
High Courts22 Dec 1995Dismissed
Surendra Elvin Ali Vs Smt. Maureen Ali
Madhya Pradesh High Court · (1996) 1 DMC 469
Divorce Act, 1869 — Section 10
High Courts22 Dec 1995
Man Bharan Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1995) ILR (MP) 679 : (1996) 1 MPJR 180 : (1996) 41 MPLJ 671 : (1996) MPLJ 671
Penal Code, 1860 (IPC) — Section 300, 302, 304, 97
High Courts22 Dec 1995
Dilip Kumar Ghosh Vs State of M.P.
Madhya Pradesh High Court · (1996) 1 MPJR 246
Madhya Pradesh Municipalities Act, 1961 — Section 36
High Courts21 Dec 1995
Noshirwan and Others Vs Wealth-tax Officer and Another
Madhya Pradesh High Court · (1996) 222 ITR 302
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 17
High Courts20 Dec 1995Allowed
Kamla Pandey Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1996) CriLJ 2593 : (1996) 1 MPJR 112 : (1996) 41 MPLJ 898 : (1996) MPLJ 898
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 116National Security Act, 1980 — Section 11, 12(1), 3, 3(1), 3(2)
High Courts20 Dec 1995Allowed
Kaushal Prasad Vs State of Madhya Predesh
Madhya Pradesh High Court · (1996) CriLJ 2268 : (1978) ILR (MP) 668 : (1996) JLJ 738
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 328, 498A
High Courts20 Dec 1995Allowed
Smt. Nisha Singhal Vs M.P. Housing Board, Bhopal and Others
Madhya Pradesh High Court · AIR 1996 MP 212 : (1996) 41 MPLJ 469 : (1996) MPLJ 469
Constitution of India, 1950 — Article 12, 14, 226
High Courts19 Dec 1995
Ganga Cut Piece Centre Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 136 CTR 208 : (1997) 225 ITR 839
Income Tax Act, 1961 — Section 256(2)
High Courts19 Dec 1995Dismissed
Geeta Devi Vs Harish Kumar @ Purshottam and Others
Madhya Pradesh High Court · (1996) 2 DMC 551
Hindu Marriage Act, 1955 — Section 12(1)