High Courts08 Jan 1996Allowed
Balbir Sound Vs Indian Bank and Others
Madhya Pradesh High Court · (1996) 2 MPJR 191 : (1996) 41 MPLJ 853 : (1996) MPLJ 853
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 134
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,801 of 2,382
High Courts08 Jan 1996
Shyambabu Verma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 504
Constitution of India, 1950 — Article 14, 19(1), 21Penal Code, 1860 (IPC) — Section 412
High Courts08 Jan 1996
Shyambabu Verma Vs State of M.P. and Others
Madhya Pradesh High Court · (1996) CriLJ 2696 : (1996) ILR (MP) 76
Constitution of India, 1950 — Article 19, 19(1), 19(5), 21, 8Criminal Procedure Code, 1973 (CrPC) — Section 169Penal Code, 1860 (IPC) — Section 412
High Courts08 Jan 1996
Kedar Singh Gokul Singh Lodhi Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 372 : (1996) MPLJ 372
Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 39(1), 39(2)
High Courts08 Jan 1996Dismissed
Wailaiti Ram Vs Narbada Prasad
Madhya Pradesh High Court · (1996) 41 MPLJ 314 : (1996) MPLJ 314
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23J
High Courts08 Jan 1996Allowed
Satbir Sharma Vs Jawaharlal Nehru Krishi Vishwavidyalaya and Others
Madhya Pradesh High Court · (1997) 1 LLJ 463 : (1996) MPLJ 881
Penal Code, 1860 (IPC) — Section 304A
High Courts08 Jan 1996Dismissed
National Insurance Co. Vs Prem Narain Sahu
Madhya Pradesh High Court · AIR 1997 MP 66 : (1996) 41 MPLJ 399 : (1996) MPLJ 399
Motor Vehicles Act, 1988 — Section 147
High Courts08 Jan 1996
Shyambabu Verma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 MPJR 133
Constitution of India, 1950 — Article 19, 21Penal Code, 1860 (IPC) — Section 412
High Courts08 Jan 1996Allowed
Amir Khan Vs Shamsher Khan and others
Madhya Pradesh High Court · (1997) 2 MPJR 83
Specific Relief Act, 1963 — Section 16, 16(c)
High Courts05 Jan 1996Allowed
Pamecha Motors Vs Shakila Bano and Others
Madhya Pradesh High Court · (1996) ILR (MP) 134
Motor Vehicles Act, 1988 — Section 140
High Courts05 Jan 1996Allowed
Pamecha Motors Finance Vs Shakilabano and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 481 : (1996) MPLJ 481
Motor Vehicles Act, 1988 — Section 140
High Courts05 Jan 1996
Udaychand Jain and Others Vs Smt. Sukhvilas Jain and Others
Madhya Pradesh High Court · (1996) 2 ACC 686
Motor Vehicles Act, 1988 — Section 173
High Courts05 Jan 1996
Pamecha Motor Finance Vs Smt. Shakilabano and Others
Madhya Pradesh High Court · (1996) CriLJ 2754 : (1996) 1 MPJR 121
Motor Vehicles Act, 1988 — Section 140
High Courts05 Jan 1996Allowed
Sudarshan Lal Dubey Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1997) 1 MPLJ 87
Industrial Disputes Act, 1947 — Section 10(1), 12, 12(5), 2Life Insurance Corporation Act, 1956 — Section 49
High Courts05 Jan 1996Dismissed
Employees' State Insurance Corporation Vs Dayabhai and Another
Madhya Pradesh High Court · (1996) 74 FLR 2293 : (1998) 3 LLJ 993
Employees State Insurance Act, 1948 — Section 2(6A)
High Courts05 Jan 1996
M. Wagi Mohd. Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 76
Madhya Pradesh Wakf Rules, 1960 — Rule 17
High Courts05 Jan 1996
Uday Chand Jain and Others Vs Sukhvilas Jain and Others
Madhya Pradesh High Court · (1997) ACJ 1041
Motor Vehicles Act, 1988 — Section 173
High Courts04 Jan 1996
Kilpest India Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1996) 63 ECR 365
Central Excises and Salt Act, 1944 — Section 37B
High Courts04 Jan 1996Dismissed
Manohari Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 MPJR 157
Penal Code, 1860 (IPC) — Section 324, 326
High Courts04 Jan 1996
Commissioner of Income Tax Vs Smt. Gunwanti Bai
Madhya Pradesh High Court · (1996) 134 CTR 526 : (1996) 219 ITR 632
Income Tax Act, 1961 — Section 254(2)