High Courts18 Oct 1995

Devram Vs Sadu

Madhya Pradesh High Court · (1996) 1 MPJR 249

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 122
High Courts13 Oct 1995

Dr. Vinod Tiwari and Others Vs State of M.P. and Another

Madhya Pradesh High Court · (1996) CriLJ 2096 : (1995) ILR (MP) 740

Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 438, 439, 439(2)Madhya Pradesh Chikitsa Shiksha Sanstha (Niyantran) Adhiniyam, 1973 — Section 3, 8Penal Code, 1860 (IPC) — Section 304B, 319, 419, 420
High Courts12 Oct 1995Allowed

Ramnidhi and Another Vs Rashi Raman Mishra and Another

Madhya Pradesh High Court · (1996) 2 MPJR 4246 : (1996) 41 MPLJ 748 : (1996) MPLJ 748

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 10, 22Transfer of Property Act, 1882 — Section 53A