High Courts01 Nov 1995Dismissed
M/s. Ranbaxy Laboratories Ltd. Vs State of M. P.
Madhya Pradesh High Court · (1995) 2 MPJR 435
Drugs and Cosmetics Act, 1940 — Section 18, 27
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,809 of 2,382
High Courts01 Nov 1995
N.K. Paliwal Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1996 MP 90
Constitution of India, 1950 — Article 14Notaries Act, 1952 — Section 15Notaries Rules, 1956 — Rule 7(1)
High Courts31 Oct 1995
Smt. Manju Vs Sudhir
Madhya Pradesh High Court · (1996) 2 DMC 231
Hindu Marriage Act, 1955 — Section 24
High Courts31 Oct 1995
Ramchandra Gopalji Sugandhi Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 133 CTR 29 : (1996) 217 ITR 647
Income Tax Act, 1961 — Section 171, 171(2)
High Courts30 Oct 1995
Brahmadutt Kedarnath Gupta Vs Municipal Corporation and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 132 : (1996) MPLJ 132
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 5, 9(2)
High Courts30 Oct 1995
Zakir Husain Munshi Khan Vs UCO Bank and Others
Madhya Pradesh High Court · (1996) 73 FLR 1397 : (1996) 2 LLJ 1018 : (1996) 41 MPLJ 304 : (1996) MPLJ 304
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts22 Oct 1995
Hari Singh Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 ACC 37 : (2004) ILR (MP) 1157
High Courts20 Oct 1995Dismissed
Sugnabai Vs Election Officer, Gram Panchayat and Others
Madhya Pradesh High Court · (1996) JLJ 48 : (1996) 41 MPLJ 134 : (1996) MPLJ 134
Madhya Pradesh Panchayat Election Rules, 1994 — Rule 77, 77(1), 91Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 122, 122(1)
High Courts20 Oct 1995Dismissed
Gulam Hasan Vs Johra Bi
Madhya Pradesh High Court · (1996) 1 DMC 348
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(2)
High Courts20 Oct 1995
Krishna Enterprises Vs Oriental Assurance Co. Ltd. and Others
Madhya Pradesh High Court · (1996) 1 ACC 179
Constitution of India, 1950 — Article 226, 32
High Courts20 Oct 1995
Sugna Bai Vs Nirvachan Adhikari
Madhya Pradesh High Court · (1996) 1 MPJR 177
Madhya Pradesh Panchayat Election Rules, 1994 — Rule 77
High Courts19 Oct 1995
Mangal Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) CriLJ 1908 : (1995) ILR (MP) 626
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 325
High Courts19 Oct 1995
Vijay Kumar Saraf Vs Income Tax Appellate Tribunal
Madhya Pradesh High Court · (1997) 226 ITR 860
Income Tax Act, 1961 — Section 132(12), 132(5), 256(1), 256(2), 69
High Courts19 Oct 1995
Commissioner of Wealth-tax Vs Mohd. Sabir, Mohd. Javed, Mohd. Hanif, Mohd. Islam, Mohd. Ikram, Mohd. Anis, Mohd. Matin and Mohd. Idris
Madhya Pradesh High Court · (1995) 129 CTR 262 : (1996) 217 ITR 817
Wealth Tax Act, 1957 — Section 18, 27
High Courts19 Oct 1995
P.K. Misra Vs Smt. Saribai
Madhya Pradesh High Court · (1996) 1 ACC 342
Motor Vehicles Act, 1988 — Section 140
High Courts19 Oct 1995
Union of India (UOI) and Others Vs Shahnaz Begum and Another
Madhya Pradesh High Court · (1996) 1 ACC 462
Employees Compensation Act, 1923 — Section 20, 30, 4A
High Courts18 Oct 1995Allowed
Prabhulal Vs Raj Kunwarbai
Madhya Pradesh High Court · (1996) JLJ 151
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts18 Oct 1995
Mishri Lal Vs Union of India (UOI)
Madhya Pradesh High Court · (1996) 1 ACC 151
Railways Act, 1989 — Section 2, 82
High Courts18 Oct 1995Allowed
Shaheen Qureshi Vs Shakil Ahmed
Madhya Pradesh High Court · (1997) 1 DMC 259
Civil Procedure Code Amendment Act, 1973 — Order 41 Rule 27Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Oct 1995
Sadaram Vs Akay Kumar
Madhya Pradesh High Court · (1996) 1 ACC 354
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166