High Courts10 Jul 1997Dismissed
Rajmani Patel Vs Mohan Lal
Madhya Pradesh High Court · (1997) 2 MPJR 372
Letters Patent Act, 1865 — Clause 10
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,741 of 2,382
High Courts10 Jul 1997Dismissed
Punjab National Bank Vs Firm Ramkishan Ramgopal and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 478
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 30 Rule 4, Order 30 Rule 4(1), 115
High Courts10 Jul 1997Allowed
Kaushaliya Bai Ramesh Chand Pateria Vs Additional Collector and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 418
Madhya Pradesh Panchayat (Appeal and Revision) Rules, 1995 — Rule 8Madhya Pradesh Panchayat Raj Act, 1993 — Section 21
High Courts09 Jul 1997Allowed
Kadam Singh Gurjar and Others Vs Kadar Singh and Others
Madhya Pradesh High Court · (1998) 1 ACC 24 : (1999) ACJ 44
High Courts09 Jul 1997
Pushpendra Motilal Singh Vs Commercial Automobiles
Madhya Pradesh High Court · (1998) 2 JLJ 152 : (1999) 2 MPLJ 319
Arbitration Act, 1940 — Section 28, 33, 39Contract Act, 1872 — Section 74
High Courts09 Jul 1997Allowed
Geeta Tyade and Others Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 526
Motor Vehicles Act, 1988 — Section 168
High Courts09 Jul 1997
Girdharilal Sugar and Allied Industries Ltd. Vs Commissioner of C. Ex. (Appeals)
Madhya Pradesh High Court · (1997) ECR 271 : (1997) 95 ELT 14
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 226
High Courts09 Jul 1997Dismissed
Sukhlal Vs Murti Shri. Krishnachand Anandbihariji and Others
Madhya Pradesh High Court · (1999) 2 MPJR 90
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(b)
High Courts09 Jul 1997Allowed
Geeta Tyade and Others Vs M.P.E.B. and Others
Madhya Pradesh High Court · (1998) ACJ 1144 : (1998) 1 MPLJ 526
Motor Vehicles Act, 1988 — Section 173
High Courts08 Jul 1997Dismissed
New India Assurance Co. Ltd. Vs Ram Kishore and Others
Madhya Pradesh High Court · (1999) ACJ 231
High Courts08 Jul 1997Dismissed
Smt. Kiran Vs Chandra Shekar
Madhya Pradesh High Court · AIR 1998 MP 69 : (1997) ILR (MP) 606 : (1998) 1 MPLJ 309
Hindu Marriage Act, 1955 — Section 24
High Courts08 Jul 1997Allowed
Prakash Chandra Sethi Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1998) 1 LLJ 206
Industrial Disputes Act, 1947 — Section 10(1)
High Courts08 Jul 1997Dismissed
Meena Bai Prem Lal Chaudhary Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) 2 MPLJ 97
Madhya Pradesh Panchayat (Gram Panchayat Ke Sarpanch Tatha Up-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke Adhyaksha Tatha Upadhyaksha Ke Virudh Avishwas Prastav) Niyam, 1994 — Rule 3(3)
High Courts08 Jul 1997Dismissed
Nirmal Prasad Yadav Vs Kapurchand.
Madhya Pradesh High Court · (1998) 2 MPJR 402
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115, 115(1)
High Courts07 Jul 1997Allowed
Beni Bai and Others Vs A. Salim and Another
Madhya Pradesh High Court · (1998) ACJ 1348
Motor Vehicles Act, 1988 — Section 173
High Courts07 Jul 1997Allowed
Kartikram Kushaliram Dhimar and Another Vs Chandragopal Ramlal Verma and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 220
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Jul 1997Allowed
Malikram Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 DMC 446
Penal Code, 1860 (IPC) — Section 306
High Courts07 Jul 1997Allowed
Bank of India Vs Harish Chandra Shrivastava
Madhya Pradesh High Court · AIR 1998 MP 243 : (1997) ILR (MP) 360
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Jul 1997Allowed
Kartik Ram and Another Vs Chandra Gopal and Others
Madhya Pradesh High Court · (1998) ACJ 1118
Motor Vehicles Act, 1988 — Section 128, 166, 173
High Courts07 Jul 1997
Tirupati Steel Industries Vs Commr. (Appeals) Cus. and C. Ex.
Madhya Pradesh High Court · (1998) 97 ELT 61