COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 1,742 of 2,382

High Courts04 Jul 1997Dismissed

Mangilal Vs State of M.P.

Madhya Pradesh High Court · (1998) CriLJ 2304 : (1997) ILR (MP) 534

Criminal Procedure Code, 1973 (CrPC) — Section 320(5)Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 376, 511

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High Courts04 Jul 1997Dismissed

Mangilal Lalji Jatav Vs State of M.P.

Madhya Pradesh High Court · (1998) 1 MPLJ 374

Penal Code, 1860 (IPC) — Section 376

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High Courts04 Jul 1997Dismissed

Gandharv Steel and Others Vs Central Bank of India

Madhya Pradesh High Court · (2001) 103 CompCas 612

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 34 Rule 4, Order 34 Rule 5, 151

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High Courts04 Jul 1997Dismissed

M.P. State Road Transport Corporation Vs Sushilabai and Others

Madhya Pradesh High Court · (1998) ACJ 744

Motor Vehicles Act, 1939 — Section 110D

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High Courts03 Jul 1997Allowed

Dr. Subhash Chandrakar Vs State of M. P.

Madhya Pradesh High Court · (1998) 2 MPJR 196

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High Courts03 Jul 1997Allowed

Hussain Khan Vs National Insurance Co. Ltd.

Madhya Pradesh High Court · (1998) 1 ACC 747 : (2000) ACJ 484 : (1998) ILR (MP) 677

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High Courts02 Jul 1997

M/s D. Vasudoe rao and Others Vs State Bank of India, Indore

Madhya Pradesh High Court · (1998) 2 MPJR 185

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 5 Rule 5, Order 5 Rule 8

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High Courts02 Jul 1997

United India Insurance Co. Ltd. Vs Mohd. Ashique and Others

Madhya Pradesh High Court · (1998) ACJ 589

Motor Vehicles Act, 1988 — Section 166, 168, 173

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High Courts02 Jul 1997Allowed

Metallurgical and Engineering Consultants (India) Ltd. Vs Mecon Executives Association and Others

Madhya Pradesh High Court · (1999) 96 CompCas 333

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151

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High Courts02 Jul 1997

Sureshchand Gupta Vs Union of India (UOI)

Madhya Pradesh High Court · (1998) 148 CTR 218 : (1998) 233 ITR 783 : (1998) 1 MPLJ 49

Income Tax Act, 1961 — Section 256(2), 276C, 277

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High Courts02 Jul 1997Allowed

Yogendra Kumar Vs Municipal Council

Madhya Pradesh High Court · (1998) 2 LLJ 103

Industrial Disputes Act, 1947 — Section 25F

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High Courts01 Jul 1997Allowed

Kalavati Devi and Others Vs Prahlad Singh and Others

Madhya Pradesh High Court · (1998) ACJ 1027 : (1998) 1 MPLJ 304

Motor Vehicles Act, 1988 — Section 149, 173

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High Courts01 Jul 1997

New India Assurance Co. Ltd. Vs Kamla and Others

Madhya Pradesh High Court · (1998) ACJ 789 : (1997) 2 MPLJ 1

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts01 Jul 1997Allowed

Kalavati and Others Vs Sardar Prahalad Singh and Others

Madhya Pradesh High Court · (1998) 1 MPLJ 304

Motor Vehicles Act, 1988 — Section 168

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High Courts01 Jul 1997Allowed

Saeed-Uz-Zama Vs Athar Ayub and Another

Madhya Pradesh High Court · (1998) ACJ 689

Motor Vehicles Act, 1988 — Section 173

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High Courts01 Jul 1997Allowed

Narendra Vs State of M.P. and Others

Madhya Pradesh High Court · (1997) 2 MPJR 305

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High Courts30 Jun 1997Allowed

Chandrika Bai Sahu and Others Vs Mohd. Ashique and Others

Madhya Pradesh High Court · (1998) ACJ 780

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts30 Jun 1997Allowed

M.P. Lime Manufacturers Association and Others Vs State of M.P.

Madhya Pradesh High Court · (1998) 2 LLJ 1054

Minimum Wages Act, 1948 — Section 5(1), 5(2)

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High Courts28 Jun 1997Allowed

State of M.P. Vs Raghuvir Singh Prahlad Singh and Another

Madhya Pradesh High Court · (1999) 1 MPLJ 535

Criminal Procedure Code, 1973 (CrPC) — Section 357, 378(1)Penal Code, 1860 (IPC) — Section 326, 34

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High Courts28 Jun 1997Allowed

State Bank of India Vs Vijay Laxmi (Smt.)

Madhya Pradesh High Court · (1998) 2 ACC 345 : (1999) ACJ 33 : (1999) 3 LLJ 579 : (1998) 1 MPLJ 432

Workmens Compensation Act, 1923 — Section 2

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