High Courts28 Jun 1997Dismissed
Ramchandra Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPLJ 228
Evidence Act, 1872 — Section 118
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,743 of 2,382
High Courts28 Jun 1997Allowed
State of M.P. Vs Raghuvir Singh and another
Madhya Pradesh High Court · (1999) 1 MPJR 161
Penal Code, 1860 (IPC) — Section 326, 34
High Courts27 Jun 1997
Janpad Panchayat Tatha Zila Panchayat Kramchari Sangh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 1 JLJ 336
Constitution of India, 1950 — Article 309Madhya Pradesh Janpad Panchayat Employees (Qualification, Recruitment and Conditions of Service) Rules, 1976 — Rule 17, 2, 22, 4, 40Madhya Pradesh Panchayat Act, 1962 — Section 144, 145, 146, 147, 148
High Courts27 Jun 1997
Commissioner of Income Tax Vs Paras Oil Extraction Ltd.
Madhya Pradesh High Court · (1998) 230 ITR 266 : (1998) 96 TAXMAN 234
Income Tax Act, 1961 — Section 80HH, 80I
High Courts27 Jun 1997Allowed
Maniklal Dubey Vs Mohd. Ismail and Others
Madhya Pradesh High Court · (1998) ACJ 888
Motor Vehicles Act, 1988 — Section 162, 165, 166, 167, 168Railway Claims Tribunal Act, 1987 — Section 13, 15, 16, 3
High Courts27 Jun 1997Dismissed
Krishna Mourya and Others Vs J.P. Sharma and Others
Madhya Pradesh High Court · (1998) ACJ 877
Motor Vehicles Act, 1988 — Section 140, 166, 167, 173
High Courts26 Jun 1997Dismissed
Nathuram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) 2 DMC 94
Penal Code, 1860 (IPC) — Section 302
High Courts25 Jun 1997Dismissed
Krishna Mourya and Others Vs J.P. Sharma and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 697
Motor Vehicles Act, 1988 — Section 140, 166, 167, 173, 3
High Courts24 Jun 1997Dismissed
Babu Lal Vs Mohd. Ishaq
Madhya Pradesh High Court · (1998) 1 MPJR 285
Motor Vehicles Act, 1988 — Section 140, 142
High Courts24 Jun 1997Dismissed
State of M.P. Vs Smt. Kishori
Madhya Pradesh High Court · (1997) 2 MPJR 119
Motor Vehicles Act, 1989 — Section 110A, 173
High Courts24 Jun 1997Dismissed
Babulal Vs New India Insurance Co. Ltd.
Madhya Pradesh High Court · (1998) 1 MPLJ 316
Motor Vehicles Act, 1988 — Section 140, 142, 166
High Courts24 Jun 1997Dismissed
State of M.P. and Another Vs Smt. Kishori Paragniha and Others
Madhya Pradesh High Court · (1998) ACJ 575 : AIR 1998 MP 109 : (1998) 1 MPLJ 245
Motor Vehicles Act, 1939 — Section 110B, 110CC
High Courts24 Jun 1997
New India Assurance Co. Ltd. Vs Vidya Bai and Others
Madhya Pradesh High Court · (1998) ACJ 768
High Courts24 Jun 1997Dismissed
Babulal Vs New India Assurance Co. Ltd.
Madhya Pradesh High Court · (1999) ACJ 1181
Motor Vehicles Act, 1988 — Section 140, 142, 166
High Courts23 Jun 1997Allowed
M.P. State Road Transport Corporation Vs Surendra Singh
Madhya Pradesh High Court · (1998) 1 LLJ 306
Constitution of India, 1950 — Article 227
High Courts23 Jun 1997
Commissioner of Income Tax Vs Sattandas Mohandas Sidhi
Madhya Pradesh High Court · (1998) 147 CTR 505 : (1998) 230 ITR 591
Income Tax Act, 1961 — Section 263, 282
High Courts09 Jun 1997
Pandit Gopalkrishna Sharma Vs Pandit Bhagirath Prasad Sharma and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 586
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Civil Courts Act, 1958 — Section 6
High Courts09 Jun 1997Dismissed
Pt. Gopalkrishna Sharma Vs Pt. Bhagirath Prasad Sharma and Others
Madhya Pradesh High Court · AIR 1998 MP 264 : (1997) JLJ 309 : (1997) 2 MPLJ 586
Civil Procedure Code, 1908 (CPC) — Section 6Madhya Pradesh Civil Courts Act, 1958 — Section 6(1)
High Courts31 May 1997Allowed
Jagdish Chandra Sahani Vs Smt. Prakash Kaur
Madhya Pradesh High Court · (1997) 2 MPJR 173
Contract Act, 1872 — Section 140, 69, 70
High Courts23 May 1997Dismissed
Om Prakash Sharma Vs Smt. Saraswatibai and Others
Madhya Pradesh High Court · AIR 1998 MP 226 : (1998) 1 MPLJ 183
Succession Act, 1925 — Section 276(1)