High Courts28 Jul 1997Dismissed
Commissioner of Income Tax Vs Suresh Chandra Dayabhai
Madhya Pradesh High Court · (1998) 96 TAXMAN 528
Income Tax Act, 1961 — Section 14(f), 256(2), 45, 48(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,739 of 2,382
High Courts28 Jul 1997Allowed
Shakun Bai Vs Ramji
Madhya Pradesh High Court · (1998) 1 DMC 464
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
High Courts28 Jul 1997Dismissed
Niranjan and Another Vs Ghanshyamdas and Another
Madhya Pradesh High Court · (1999) ACJ 672 : (1998) 1 MPLJ 264
Workmens Compensation Act, 1923 — Section 10
High Courts28 Jul 1997Dismissed
Commissioner of Income Tax Vs Mannulal Nannulal
Madhya Pradesh High Court · (1998) 97 TAXMAN 336
Income Tax Act, 1961 — Section 254, 254(1), 254(2), 254(4), 256(1)
High Courts28 Jul 1997Dismissed
Prashank Kumar Tiwari Vs Rani Durgawati Vishwavidyalaya and Others
Madhya Pradesh High Court · (1999) 1 MPJR 44
High Courts26 Jul 1997
National Insurance Co. Ltd. Vs Kusum Devi Mishra and Others
Madhya Pradesh High Court · (1999) ACJ 1213 : (1998) 1 MPLJ 676
Contract Act, 1872 — Section 11Motor Vehicles Act, 1988 — Section 146, 147
High Courts26 Jul 1997Allowed
New India Assurance Co. Ltd. Vs Pappu Singh and Others
Madhya Pradesh High Court · (1999) 1 MPJR 333
High Courts25 Jul 1997Allowed
Nandlal Kanoria Vs National Industrial Development Corporation Ltd. and Others
Madhya Pradesh High Court · AIR 1998 MP 236 : (1997) ILR (MP) 468 : (1998) 1 MPLJ 546
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts25 Jul 1997Dismissed
Komal Singh Vs Smt. Kapuri Bai
Madhya Pradesh High Court · (1998) 1 MPLJ 672
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)Limitation Act, 1963 — Article 105, 58
High Courts24 Jul 1997Allowed
Krishna Gopal Vs Kunj Bihari
Madhya Pradesh High Court · (1998) 1 MPJR 367
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 122
High Courts24 Jul 1997Allowed
Mumtajbi and Others Vs Noor Mohammad and Others
Madhya Pradesh High Court · (1998) 2 ACC 665 : (1999) ACJ 1547
Employees Compensation Act, 1923 — Section 10, 4AMotor Vehicles Act, 1988 — Section 2
High Courts24 Jul 1997
Pramod Kumar Vs Hansibai @ Kesar Bai and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 545
High Courts24 Jul 1997
Sukhlal Pawansai Dhanuker Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) 1 MPLJ 470
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts24 Jul 1997
Sultan Ahmed Vs Dustari Begam and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 669
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5), 399
High Courts24 Jul 1997
Sukhlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 3187 : (1997) ILR (MP) 580 : (1998) 2 MPJR 43
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts23 Jul 1997Dismissed
Mahila Jagannathi Vs Naga and others
Madhya Pradesh High Court · (1997) 2 MPJR 312
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 151
High Courts23 Jul 1997
Pradeep Kumar Rohan Vs Dr. H.S. Gour Vishwavidyalaya and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 436
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 52(1)
High Courts23 Jul 1997
Mahila Jagannathi Vs Naga and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 326
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 8, 151
High Courts22 Jul 1997Dismissed
Mahesh Prasad Chowdhari Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPJR 97
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 21, 40
High Courts22 Jul 1997
Manoj Kumar and Others Vs Gopal Vaishya and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 459
Evidence Act, 1872 — Section 154