High Courts11 Aug 2023Allowed
Sanju @ Sanjay Bhadoriya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0070
Code Of Criminal Procedure, 1973 — Section 397, 397(1), 401Arms Act, 1959 — Section 25(1b)(A)
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 172 of 2,481
High Courts11 Aug 2023Dismissed
Dhanesh Kumar Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 106, 366, 376, 376(2)(n), 506
High Courts11 Aug 2023Dismissed
Mohammad Ali Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 156(3), 438, 439Indian Penal Code, 1860 — Section 34, 120B, 201, 380, 420, 448, 467, 468, 471
High Courts11 Aug 2023Disposed Of
M/S Ashok Traders Vs Krishi Upaj Mandi Samiti And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0067
Constitution Of India, 1950 — Article 226Madhya Pradesh Krishi Upaj Mandi (Allotment Of Land And Structure) Rules, 2009 — Rule 15
High Courts11 Aug 2023Disposed Of
Karan Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 164, 438, 438(2)Indian Penal Code, 1860 — Section 376(2)(n), 506
High Courts11 Aug 2023
Municipal Council Shivpuri Vs Rajkumar
Madhya Pradesh High Court · (2023) 08 MP CK 0065
Payment Of Wages Act, 1936 — Section 15(1)Minimum Wages Act, 1948 — Section 20
High Courts11 Aug 2023
Municipal Council Shivpuri Vs Gopal Singh Kushwaha
Madhya Pradesh High Court · (2023) 08 MP CK 0064
Payment Of Wages Act, 1936 — Section 15(1)Minimum Wages Act, 1948 — Section 20
High Courts10 Aug 2023Dismissed
Chetan Soni Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0080
Code Of Criminal Procedure, 1973 — Section 113, 313, 313(1)(a), 342, 386, 397, 401Indian Penal Code, 1860 — Section 304(A)
High Courts10 Aug 2023Dismissed
M/S Amrit Homes Private Limited Vs Deputy Commissioner Of Income Tax And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0079
Constitution Of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 148, 148A, 148 A(b), 148 A(c), 148A(d), 149(b)
High Courts10 Aug 2023Dismissed
Sunil Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0078
Constitution Of India, 1950 — Article 226Madhya Pradesh Civil Services (General Conditions Of Services) Rules, 1961— Rule 6, 6(5), 6(6)
High Courts10 Aug 2023Allowed
Vaibhav Poorey Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0077
Constitution Of India, 1950 — Article 226madhya Pradesh Police Vidheyak, 2002 — Regulation 270(4)
High Courts10 Aug 2023Allowed
A.S. Patel Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0076
High Courts10 Aug 2023
Ghanshyam (Jail Appeal) Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0063
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts10 Aug 2023
Raja Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 344, 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts10 Aug 2023
Deepak Bakekar Vs Smt Gayatri Bakekar
Madhya Pradesh High Court · (2023) 08 MP CK 0061
Hindu Marriage Act, 1955 — Section 13B
High Courts10 Aug 2023Allowed
Rahul Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 46
High Courts10 Aug 2023Allowed
Sharukh @ Lala Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0059
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307Arms Act, 1959 — Section 25
High Courts09 Aug 2023
Nonelal Gond Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0058
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 302, 307
High Courts09 Aug 2023
Kanchi Urf Shivdayal And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0057
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 302
High Courts08 Aug 2023Dismissed
Vidya Jain Vs Arvind Sharma And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0056
Code Of Civil Procedure, 1908 — Order 18 Rule 4, Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166