High Courts24 Aug 2023Disposed Of
Suraj And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0131
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 170 of 2,481
High Courts24 Aug 2023Disposed Of
Babulal Bagdi And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0130
Constitution Of India, 1950 — Article 226
High Courts24 Aug 2023
Shyamlal @ Bablu And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0129
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 323, 324
High Courts23 Aug 2023Allowed
Shankar Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0123
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 506
High Courts23 Aug 2023Allowed
Mo. Asif Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0122
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 120B, 413, 420
High Courts23 Aug 2023Allowed
Shambhulal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0121
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts23 Aug 2023Allowed
Rahul Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0120
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 302, 307
High Courts22 Aug 2023Dismissed
Mamta @ Dimple And Others Vs Manish And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0119
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts21 Aug 2023Allowed/Disposed Of
Sunil Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0115
Code Of Criminal Procedure, 1973 — Section 437(3), 439Arms Act, 1959 — Section 25(1A), 25(1)(A,A), 27
High Courts21 Aug 2023Allowed/Disposed Of
Deepak Banskar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0114
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 399, 400, 402Arms Act, 1959 — Section 25, 27
High Courts21 Aug 2023Allowed/Disposed Of
Toran Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0112
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 306, 323, 324, 506
High Courts21 Aug 2023Allowed
Mohan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0111
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts18 Aug 2023Allowed
Lakhan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0110
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(3), 376(2)(i)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts18 Aug 2023Allowed
Rinku @ Raghveer Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0109
Indian Penal Code, 1860 — Section 328, 342, 344, 365, 366, 376, 506IICode Of Criminal Procedure, 1973 — Section 439
High Courts18 Aug 2023Allowed
Shivkumar Alias Shivnandan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0108
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 308, 323, 336
High Courts18 Aug 2023Allowed
Chainsingh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0107
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 435
High Courts18 Aug 2023Allowed
Manju @ Manja And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0106
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323, 324, 326, 427, 506Arms Act, 1959 — Section 25
High Courts17 Aug 2023
Sawan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0105
Indian Penal Code, 1860 — Section 308
High Courts17 Aug 2023Disposed Of
Gopalsingh And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0104
Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts17 Aug 2023Allowed/Disposed Of
Kunta Bai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0098
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471