High Courts04 Sept 2023Disposed Of
Ramesh Vs Superintendent Of Police And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 168 of 2,481
High Courts04 Sept 2023Dismissed
Tapan Dixit And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0011
Code Of Criminal Procedure, 1973 — Section 111, 397, 397(2), 401
High Courts04 Sept 2023
Sanjay @ Vikki Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0010
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 307
High Courts02 Sept 2023Allowed
Salagram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 506
High Courts02 Sept 2023
Gajanand Ahirwar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0008
Medical Termination Of Pregnancy Act, 1971 — Section 3, 4, 5
High Courts02 Sept 2023
Netra Nathan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0007
High Courts01 Sept 2023Dismissed
Rajesh Agrawal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0006
Madhya Pradesh Building And Other Construction Workers (Regulation Of. Employment And Conditions Of Service) Rules, 2002 — Rule 49Building And Other Construction Workers� (Regulation Of Employment And Conditions Of Service) Central Rules, 1998 — Rule 251Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts01 Sept 2023Dismissed
Babulal And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0005
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25, 25(1B)(b)
High Courts01 Sept 2023Disposed Of
Mohan Dhobi And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0002
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 409, 420
High Courts01 Sept 2023Dismissed
Rajendra Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts31 Aug 2023Allowed
Balendra Singh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0159
Madhya Pradesh Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 15, 15(1), 15(2)
High Courts31 Aug 2023Allowed
Rohini Prasad Pandey Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0156
Constitution Of India, 1950 — Article 20(2)
High Courts31 Aug 2023
Ketan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0155
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14, 14A, 14A(2)Code Of Criminal Procedure, 1973 — Section 378(3), 438, 439
High Courts31 Aug 2023
Khalid Khan And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0154
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120B, 420, 467, 468Essential Commodities Act, 1955 — Section 3, 7
High Courts31 Aug 2023Allowed
Bholu Sikarwar @ Dharmendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0153
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 323, 326, 506
High Courts31 Aug 2023
Ayaz Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0152
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 379
High Courts31 Aug 2023Allowed
Praveen Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0150
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 352, 354, 506Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts31 Aug 2023
Chatur Singh Baghel Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0149
Medical Termination Of Pregnancy Act, 1971 — Section 3, 4, 5
High Courts29 Aug 2023Disposed Of
Devisingh Vs Nagin And Others
Madhya Pradesh High Court · (2023) 08 MP CK 0158
Constitution Of India, 1950 — Article 227madhya Pradesh Co-Operative Societies Act, 1960 — Section 77(14), 80A
High Courts29 Aug 2023Partly Allowed
Ghanshyam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 08 MP CK 0157
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 302, 304II, 304(2), 307, 323, 325, 326Evidence Act, 1872 — Section 27, 105