High Courts11 Sept 2023Allowed
Karulal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 37
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 166 of 2,481
High Courts11 Sept 2023Dismissed
State Of Madhya Pradesh Vs Revati Raman And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0053
Code Of Criminal Procedure, 1973 — Section 378(3)
High Courts11 Sept 2023Dismissed
State Of Madhya Pradesh Vs Rinku Gurjar And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 378(3)
High Courts11 Sept 2023Allowed
Fateema Bee And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0051
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29Arms Act, 1959 — Section 25, 27
High Courts11 Sept 2023Allowed
Rishabh Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 161, 438, 438(2)Indian Penal Code, 1860 — Section 147, 148, 307
High Courts11 Sept 2023Allowed
Ballusingh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 325, 452
High Courts11 Sept 2023Dismissed
Sourabh Kocheta And Others Vs Central Narcotics Bureau
Madhya Pradesh High Court · (2023) 09 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 197, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 8A, 15, 15(c), 18B, 21C, 25, 27A, 27B, 29, 37, 50, 67
High Courts08 Sept 2023
Kailash Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0043
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts08 Sept 2023Allowed/Disposed Of
Pankaj Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471
High Courts08 Sept 2023Allowed
Rajkumari Sikarwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 173, 309, 438Indian Penal Code, 1860 — Section 34, 306
High Courts08 Sept 2023Allowed
Suresh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts08 Sept 2023Allowed/Disposed Of
Surendra Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0039
Code Of Criminal Procedure, 1973 — Section 397, 401Arms Act, 1959 — Section 25(1B)(A)
High Courts08 Sept 2023Allowed
Dhanwanti Kanjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts08 Sept 2023Allowed
Rahul @ Golu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts08 Sept 2023Allowed
Sunita Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0036
Code Of Criminal Procedure, 1973 — Section 309, 439Indian Penal Code, 1860 — Section 34, 306
High Courts08 Sept 2023Allowed
Sunil Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0035
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 394Arms Act, 1959 — Section 25
High Courts08 Sept 2023Allowed/Disposed Of
Bhanupratap Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 364A, 467, 468Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts08 Sept 2023Allowed
Bharat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 294, 307
High Courts08 Sept 2023Allowed/Disposed Of
Ajay Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0032
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts08 Sept 2023Allowed
Lokesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0031
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21