High Courts20 Sept 2023Allowed
Sajid Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0098
Code Of Criminal Procedure, 1973 — Section 439(2), 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 164 of 2,481
High Courts20 Sept 2023Allowed
Santosh Kumar Sondhiya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0094
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324
High Courts20 Sept 2023Allowed
Vishnu Kumar Bairwa Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0092
Code Of Criminal Procedure, 1973 — Section 161, 164, 438, 438(2)Indian Penal Code, 1860 — Section 376, 376(2)(n), 506
High Courts19 Sept 2023Allowed
Sandeep Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0091
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts19 Sept 2023Allowed/Disposed Of
Mohar Singh Gurjar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0090
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts19 Sept 2023Allowed/Disposed Of
Pawan Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0089
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts19 Sept 2023Allowed/Disposed Of
Sardar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts19 Sept 2023Allowed
Naveen Solanki Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0087
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 457
High Courts19 Sept 2023Disposed Of
Sukhram @ Arjun Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 373, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6
High Courts19 Sept 2023Allowed/Disposed Of
Ali Hamja @ Amir Hamja Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0085
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 294, 324, 327, 506
High Courts19 Sept 2023
Harinarayan@Hanna And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0084
Code Of Criminal Procedure, 1973 — Section 389(1), 389(3)Indian Penal Code, 1860 — Section 34, 323
High Courts19 Sept 2023Disposed Of
Pratapsingh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0083
Constitution Of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 69
High Courts19 Sept 2023
M/S Peoples General Hospital Private Ltd. (A Company Incorporated Under Companies Act 1956 Having I Vs Union Of India And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0082
Code Of Criminal Procedure, 1973 — Section 309(2), 332, 482Companies Act, 2013 — Section 212, 217, 447
High Courts19 Sept 2023Allowed/Disposed Of
Prosecutrix Of Crim Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0081
Indian Penal Code, 1860 — Section 363, 76
High Courts15 Sept 2023Partly Allowed
Kutubuddin Khan (Died) Through Lrs And Others Vs Tahir Khan [Dead] And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0075
Code Of Civil Procedure, 1908 — Section 39, 40 41, 56, 100, 100(5), 118, Order 6 Rule 17, Order 41 Rule 27
High Courts15 Sept 2023Dismissed
Rajendar Kumar Vs M/S Zhabua Motors Transport Company
Madhya Pradesh High Court · (2023) 09 MP CK 0074
Code Of Civil Procedure, 1908 — Section 100Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(a)(f), 13(1)
High Courts15 Sept 2023Dismissed
Lakhansingh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307Arms Act, 1959 — Section 23, 27
High Courts15 Sept 2023Dismissed
Jeeshan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306Information Technology Act, 2000 — Section 67(A)
High Courts15 Sept 2023
Jagdish And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 09 MP CK 0070
Code Of Criminal Procedure, 1973 — Section 397Indian Penal Code, 1860 — Section 34, 323, 325, 342
High Courts14 Sept 2023Allowed
P.K.Rakwal (P.S.Rakwal) And Others Vs Union Of India And Others
Madhya Pradesh High Court · (2023) 09 MP CK 0076
Indian Penal Code, 1860 — Section 109, 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Food Adulteration Act, 1951 — Section 7, 16(1)(a)(1)