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Madhya Pradesh High Court judgments

49,605 judgments · page 163 of 2,481

High Courts26 Sept 2023Dismissed

Aavas Financiers Limited Vs Bhagwanti Mahawar

Madhya Pradesh High Court · (2023) 09 MP CK 0117

Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(d)Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17, 34
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High Courts25 Sept 2023Allowed

Mokam Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 09 MP CK 0116

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts25 Sept 2023Allowed/Disposed Of

Monu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 09 MP CK 0112

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts25 Sept 2023Allowed

Vasu @ Ramnivas Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 09 MP CK 0111

Madhya Pradesh Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2006 — Rule 18(1), 18(2)Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 379, 414
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High Courts25 Sept 2023

Vinod Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2023) 09 MP CK 0107

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
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High Courts22 Sept 2023Allowed

Chain Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 09 MP CK 0106

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37
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High Courts22 Sept 2023Dismissed

Rajkumar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 09 MP CK 0104

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 201, 302Arms Act, 1959 — Section 25(1)(B)(B)
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High Courts22 Sept 2023Dismissed

Israil Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2023) 09 MP CK 0103

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 302Arms Act, 1959 — Section 25, 27
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High Courts21 Sept 2023Disposed Of

Jhanglu Baiga Vs State Of M.P

Madhya Pradesh High Court · (2023) 09 MP CK 0096

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302
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