High Courts25 Jul 2000Allowed
Nanhoo Lal and Another Vs Parvat Singh and Others
Madhya Pradesh High Court · (2001) ACJ 905 : (2001) 2 MPJR 465
Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,637 of 2,383
High Courts24 Jul 2000Dismissed
Santosh Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2000) 3 MPHT 507 : (2001) 2 MPLJ 21
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts24 Jul 2000Allowed
Smt. Pappu Bai Vs Sajan Das
Madhya Pradesh High Court · (2000) 2 DMC 730
Guardians and Wards Act, 1890 — Section 25, 47
High Courts24 Jul 2000Allowed
Union of India (UOI) and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2001) 121 STC 163
Constitution of India, 1950 — Article 131, 227, 285(1)Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 2
High Courts24 Jul 2000Dismissed
Yashwant Birla and others Vs Pt. Ravishankar Shukla University and others
Madhya Pradesh High Court · (2001) ILR (MP) 178 : (2001) 1 MPHT 253
Constitution of India, 1950 — Article 14Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 38, 39
High Courts24 Jul 2000Dismissed
Rajendra Kumar Dalke and Others Vs State of M.P.
Madhya Pradesh High Court · (2000) 2 JLJ 405 : (2000) 4 MPHT 115
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 227, 228, 397Penal Code, 1860 (IPC) — Section 120B, 13Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 5(1), 5(2)
High Courts24 Jul 2000
Mazhar Hussain Vs Shantilal and Others
Madhya Pradesh High Court · (2003) 1 ACC 421
Motor Vehicles Act, 1988 — Section 173
High Courts21 Jul 2000Dismissed
Resham Bai Vs Shakuntalabai
Madhya Pradesh High Court · (2000) 2 DMC 724
Succession Act, 1925 — Section 384
High Courts21 Jul 2000Dismissed
Dinesh Chandra Sharma Vs Yashveer Singh Ghuraiya and Others
Madhya Pradesh High Court · (2000) 3 MPHT 490 : (2000) 3 MPLJ 243
Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Employees Recruitment and Conditions of Service Rules, 1968 — Rule 58
High Courts21 Jul 2000Allowed
Mubarik Sardar Mohammad Vs Rashid Khan and others
Madhya Pradesh High Court · (2002) 1 MPLJ 362
Motor Vehicles Act, 1988 — Section 140
High Courts20 Jul 2000
Jyoti Chourasiya Vs Pushpa Chourasiya and Another
Madhya Pradesh High Court · (2002) 2 ACC 695
High Courts20 Jul 2000
Thumribai and Others Vs Kamal Urav and Others
Madhya Pradesh High Court · (2002) ACJ 524
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts20 Jul 2000Allowed
H.E. Education Society, Barkheda, Bhopal Vs The Appellate Authority and another
Madhya Pradesh High Court · (2001) 1 LLJ 691 : (2001) 2 MPHT 383 : (2001) 4 MPLJ 26
Industrial Disputes Act, 1947 — Section 2Minimum Wages Act, 1948 — Section 2, 27, 3, 7Payment of Gratuity Act, 1972 — Section 1(3), 2, 3, 4, 7(4)
High Courts20 Jul 2000Allowed
Thaman Barmaiya Vs Smt. Shashi Karna and Others
Madhya Pradesh High Court · AIR 2001 MP 55 : (2001) 1 MPJR 336
Madhya Pradesh Panchayat Raj Act, 1993 — Section 122
High Courts19 Jul 2000
United India Insurance Co. Ltd. Vs Lalu and Others
Madhya Pradesh High Court · (2002) 3 ACC 599
High Courts19 Jul 2000Allowed
Smt. Sakinabai and others Vs State of M.P. and another
Madhya Pradesh High Court · (2001) 1 MPHT 445
Constitution of India, 1950 — Article 154, 162, 19, 19(1), 246
High Courts18 Jul 2000Allowed
R.D. Vyas and others Vs C.K. Shrivastava and another
Madhya Pradesh High Court · (2001) 1 MPJR 332 : (2001) 4 MPLJ 490
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500
High Courts18 Jul 2000
Virendra Kumar Vs Dasoda Devi and Others
Madhya Pradesh High Court · (2002) 3 ACC 745
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 149, 158, 170, 96
High Courts18 Jul 2000Dismissed
New India Assurance Co. Ltd., Jabalpur Vs Jagdish Kumar Rathore and others
Madhya Pradesh High Court · (2002) ACJ 1727 : (2001) 1 MPHT 169
Motor Vehicles Act, 1939 — Section 95, 95(1)Motor Vehicles Act, 1988 — Section 147, 147(1), 173, 2(35)