High Courts07 Jul 2000Allowed
Kapil Vs Dr. Shivmangal Awasthy
Madhya Pradesh High Court · AIR 2001 MP 108 : (2000) 4 MPHT 337 : (2000) 3 MPLJ 558
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,639 of 2,383
High Courts07 Jul 2000Allowed
Ankur Agrawal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2000 MP 310 : (2000) 2 JLJ 208 : (2000) 3 MPHT 427 : (2001) 2 MPJR 322 : (2000) 3 MPLJ 627
Admission to MBBS Course in Medical Colleges of the State of Madhya Pradesth to Payment and NRI Seats Rules — Rule 1Constitution of India, 1950 — Article 226
High Courts06 Jul 2000Allowed
Jayaswals NECO Limited Vs Isher Alloy Steels Ltd. and Another
Madhya Pradesh High Court · (2001) 1 CivCC 28 : (2000) 4 MPHT 452 : (2000) 2 MPJR 405 : (2000) 3 MPLJ 216 : (2000) 4 RCR(Criminal) 794
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jul 2000Dismissed
Suraj Pal and Others Vs Mandir Mahadeoji and Ram Janki and Another
Madhya Pradesh High Court · (2000) 4 MPHT 259 : (2001) 1 MPLJ 301
High Courts04 Jul 2000Dismissed
Mohd. Ismil Khan Vs State and Others
Madhya Pradesh High Court · (2000) 3 MPHT 401
High Courts04 Jul 2000Allowed
Loknath @ Loku Vs Mohan and others
Madhya Pradesh High Court · (2000) 3 MPLJ 6
Criminal Procedure Code, 1973 (CrPC) — Section 223, 397, 401Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts04 Jul 2000
S.P. Anand Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 2 JLJ 182 : (2000) 3 MPHT 460 : (2001) 1 MPJR 253
High Courts04 Jul 2000
Ku. Ritubala Soni Vs State of M.P. and others
Madhya Pradesh High Court · AIR 2001 MP 57 : (2001) 3 MPHT 11 : (2001) 1 MPJR 168 : (2001) 1 MPLJ 339
Constitution of India, 1950 — Article 226, 227
High Courts03 Jul 2000
BAPURAO Vs ASSISTANT DIRECTOR OF INCOME TAX and Others
Madhya Pradesh High Court · (2000) 162 CTR 377
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132
High Courts03 Jul 2000
Bapurao Vs Assistant Director of Income Tax and Others
Madhya Pradesh High Court · (2001) 247 ITR 98 : (2001) 1 MPJR 310
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132, 132(1)(B), 132(5)
High Courts03 Jul 2000Allowed
Bapurao Vs Assistant Director of Income Tax
Madhya Pradesh High Court · (2001) 116 TAXMAN 43
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132, 132(1), 132(5)
High Courts30 Jun 2000Dismissed
Hajaria Vs Rajendra Singh and Others
Madhya Pradesh High Court · (2002) ACJ 861
High Courts30 Jun 2000Allowed
Smt. Nirmalabai Vs Hukam Singh and Others
Madhya Pradesh High Court · (2001) ILR (MP) 790 : (2000) 3 MPHT 432
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997 — Rule 10, 10(5)Madhya Pradesh Land Revenue Code, 1959 — Section 2(1), 50
High Courts30 Jun 2000Dismissed
J.P. Srivastava and Sons (Rampur) Pvt. Ltd. and others Vs Gwalior Sugar Co. Ltd, and others
Madhya Pradesh High Court · (2001) 1 MPJR 438 : (2001) 1 MPLJ 92
Companies Act, 1956 — Section 10F, 397, 398
High Courts30 Jun 2000Dismissed
Shiv Prasad Tiwari and another Vs Jagdish Prasad Patel and another
Madhya Pradesh High Court · (2001) ILR (MP) 1935 : (2001) 2 MPHT 319 : (2001) 2 MPLJ 634 : (2001) 4 RCR(Criminal) 214
Criminal Procedure Code, 1973 (CrPC) — Section 307, 319, 323, 325, 327Penal Code, 1860 (IPC) — Section 34
High Courts30 Jun 2000
Baldev Singh Bhatia Vs The Commissioner, Nagar Palika Nigam and Others
Madhya Pradesh High Court · (2001) 5 MPHT 206 : (2001) 1 MPJR 227
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80, 80(1), 80(2)Court Fees Act, 1870 — Section 7(iv)(c), 7(iv)(d)Madhya Pradesh Municipal Corporation Act, 1956 — Section 401
High Courts29 Jun 2000Dismissed
State of M.P. Vs Medical Council of India and Others
Madhya Pradesh High Court · (2000) ILR (MP) 591 : (2000) 2 JLJ 335 : (2000) 2 MPJR 512
High Courts29 Jun 2000Dismissed
Makhanlal Sahu and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2001) ILR (MP) 185 : (2000) 4 MPHT 393 : (2001) 1 MPLJ 628
High Courts29 Jun 2000Allowed
Bhawani Traders Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPHT 166
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Madhya Pradesh Krishik Pashu Parirakshan Adhiniyam, 1959 — Section 11Motor Vehicles Act, 1988 — Section 192, 207, 207(2), 6, 66
High Courts29 Jun 2000
New India Assurance Co. Ltd. Vs Sohanbai and Others
Madhya Pradesh High Court · (2000) 4 MPHT 195 : (2001) 1 MPLJ 293
Motor Vehicles Act, 1988 — Section 147(1), 2(1)(1)