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Madhya Pradesh High Court judgments

47,648 judgments · page 1,638 of 2,383

High Courts17 Jul 2000Allowed

Sitabai Kataria Vs State of M.P. and others

Madhya Pradesh High Court · (2001) 3 MPHT 156 : (2001) 1 MPLJ 265

Constitution of India, 1950 — Article 243Madhya Pradesh Municipal Corporation Act, 1956 — Section 19Madhya Pradesh Municipalities Act, 1961 — Section 20, 22, 41
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High Courts13 Jul 2000Allowed

Samsuddin Vs Jagdish

Madhya Pradesh High Court · (2001) 1 JLJ 39 : (2000) 3 MPHT 421

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 3Evidence Act, 1872 — Section 118, 3
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High Courts12 Jul 2000Dismissed

Punpratap Singh and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (2000) ILR (MP) 1090 : (2001) 2 JLJ 11 : (2000) 4 MPHT 398 : (2000) 3 MPLJ 632

Madhya Pradesh (Central Provinces and Berar) Home Guards Rules, 1947 — Rule 4, 5, 5(3), 5(4)Madhya Pradesh Home Guards Act, 1947 — Section 10, 14, 14(2), 4, 7(2)
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High Courts11 Jul 2000Allowed

Gopal Singh Vs Surajbhain Singh and others

Madhya Pradesh High Court · (2001) 1 MPHT 389 : (2001) 4 MPLJ 425

Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 377(3), 378(4)Evidence Act, 1872 — Section 50Hindu Marriage Act, 1955 — Section 17, 7(1)
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High Courts10 Jul 2000Dismissed

Gangadevi and Others Vs Rukmanidevi

Madhya Pradesh High Court · (2000) 4 MPHT 381 : (2000) 3 MPLJ 606

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(1), 13(2)
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High Courts10 Jul 2000Dismissed

State Bank of Indore Vs Munnalal and Another

Madhya Pradesh High Court · (2001) 5 MPHT 495

Civil Procedure Code, 1908 (CPC) — Section 20, 96Madhya Pradesh Co-operative Societies Act, 1960 — Section 85Madhya Pradesh Krishi Udhar Pravartan Tatha Prakiran Upbandha (Bank) Adhiniyam, 1972 — Section 11, 11(1), 11(3), 21
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