COURT ARCHIVE

Madhya Pradesh High Court judgments

47,648 judgments · page 1,635 of 2,383

High Courts07 Aug 2000Dismissed

Rakesh Pandey and Another Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (2002) 1 JLJ 131 : (2000) 4 MPHT 490

Administrative Tribunals (Amendment) Act, 1987 — Section 6Administrative Tribunals Act, 1985 — Section 6(1), 6(6), 6(7)Constitution of India, 1950 — Article 14, 323A

High Courts07 Aug 2000Allowed

Subhash Kumar Vs Shankarlal

Madhya Pradesh High Court · (2000) 4 MPHT 151 : (2000) 3 MPLJ 609

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15, 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23C, 23J

High Courts07 Aug 2000

State of Madhya Pradesh and Another Vs Ananta Shukla and Others

Madhya Pradesh High Court · (2002) 3 ACC 635

High Courts07 Aug 2000

Govind Vs Deputy Commissioner of Income Tax and Others

Madhya Pradesh High Court · (2000) 246 ITR 787 : (2001) 114 TAXMAN 693

Income Tax Act, 1961 — Section 269C, 269C(1), 269D, 269D(1), 269D(2)

High Courts07 Aug 2000

J.D. Suryavanshi Vs State of M.P. and Another

Madhya Pradesh High Court · (2000) 4 MPHT 81 : (2001) 1 MPLJ 117

High Courts04 Aug 2000Dismissed

Dogar Tools Private Limited and Others Vs Madhya Pradesh Financial Corporation and Another

Madhya Pradesh High Court · AIR 2002 MP 53 : (2001) ILR (MP) 1520 : (2001) 4 MPHT 315 : (2002) 4 MPLJ 314

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Lokdhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987 — Section 3, 5State Financial Corporations Act, 1951 — Section 29, 31, 32

High Courts04 Aug 2000Dismissed

Mst. Noorbano Vs Ibrahim Khan

Madhya Pradesh High Court · (2001) 1 JLJ 176 : (2000) 4 MPHT 62

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5, 7

High Courts04 Aug 2000Dismissed

Dr. Suresh Kumar Verma Vs Smt. Hemlata Verma

Madhya Pradesh High Court · (2001) 2 JLJ 93 : (2001) 1 MPHT 384 : (2001) 1 MPJR 170

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 4, 115Hindu Marriage Act, 1955 — Section 13, 21, 24Limitation Act, 1963 — Section 5

High Courts04 Aug 2000Dismissed

Oriental Insurance Co. Ltd. Vs Smt. Hira Tripathi and others

Madhya Pradesh High Court · (2002) ACJ 1400 : (2001) 1 MPHT 221

Motor Vehicles Act, 1988 — Section 149, 173, 96(1), 96(2)

High Courts04 Aug 2000Dismissed

Dogar Tools Pvt. Ltd., Raipur and others Vs M.P. Financial Corporation, Indore and another

Madhya Pradesh High Court · (2002) 4 MPLJ 314

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Financial Corporation Act — Section 31State Financial Corporations Act, 1951 — Section 29

High Courts03 Aug 2000

Makhan Singh Vs Mankunwar Bai and Others

Madhya Pradesh High Court · (2002) 2 ACC 207

Motor Vehicles Act, 1988 — Section 140, 153

High Courts03 Aug 2000Allowed

Papoo @ Mohammad Zalil and Another Vs State of M.P.

Madhya Pradesh High Court · (2000) 4 MPHT 83 : (2001) 1 MPJR 56

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 380, 411, 457

High Courts03 Aug 2000Dismissed

Shiv Kumar Vs Padum

Madhya Pradesh High Court · (2001) 1 MPHT 186

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 3A, 100Limitation Act, 1963 — Section 5

High Courts03 Aug 2000Allowed

Pappu alias Mohammad Zalil and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2001) CriLJ 875 : (2000) 2 JLJ 391 : (2001) 3 RCR(Criminal) 137

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 411, 457

High Courts03 Aug 2000Dismissed

Suresh Kumar Jatav Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (2001) ILR (MP) 181 : (2000) 4 MPHT 507 : (2001) 1 MPLJ 477

Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 25, 6, 9

High Courts02 Aug 2000Allowed

Anand Kumar Dubey Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (2001) ILR (MP) 188 : (2001) 1 LLJ 371 : (2000) 4 MPHT 431 : (2000) 3 MPLJ 461

Industrial Disputes Act, 1947 — Section 10(1)

High Courts01 Aug 2000Dismissed

Madhya Pradesh State Road Transport Corporation Vs Smt. Parsutibai and Others

Madhya Pradesh High Court · (2001) 1 MPJR 308

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

High Courts01 Aug 2000Dismissed

Jayant Vitamins Ltd. and Another Vs Government of Madhya Pradesh

Madhya Pradesh High Court · (2001) 89 FLR 47 : (2001) 3 LLJ 1190

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115, 25O(3)

High Courts01 Aug 2000Allowed

Omprakash Satyapal Vs M.P. Electricity Board and Others

Madhya Pradesh High Court · AIR 2001 MP 199 : (2001) 5 MPHT 367 : (2001) 1 MPJR 80

Constitution of India, 1950 — Article 14, 226

High Courts01 Aug 2000Allowed

M.P. State Co-operative Marketing Federation Limited, Bhopal Vs Union of India

Madhya Pradesh High Court · (2001) 2 MPHT 32 : (2001) 1 MPJR 175 : (2001) 1 MPLJ 331

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2Limitation Act, 1963 — Section 14, 14(1)