COURT ARCHIVE

Madhya Pradesh High Court judgments

47,651 judgments · page 1,601 of 2,383

High Courts24 Jul 2001Dismissed

Prakashchandra Chaudhary and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2002) 1 CivCC 93 : (2001) CriLJ 4608 : (2002) 1 JLJ 60 : (2001) 4 MPHT 337 : (2001) 3 MPLJ 259 : (2001) 4 RCR(Criminal) 635

Cattle Trespass Act, 1871 — Section 20Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 142, 2, 320, 320(9), 320(9)

High Courts24 Jul 2001Dismissed

Baldeo Krishna Bahl Vs State of M.P. and others

Madhya Pradesh High Court · (2001) 4 MPHT 191 : (2002) 1 MPLJ 461

Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42Madhya Pradesh Fundamental Rules — Rule 56

High Courts24 Jul 2001

Union of India Vs Chhabhaiya and Co. and Others Narayan Timbers and Others Rohit Enterprises and Others

Madhya Pradesh High Court · (2002) 173 CTR 166 : (2001) 253 ITR 201

Criminal Procedure Code, 1973 (CrPC) — Section 378Income Tax Act, 1961 — Section 269SS, 276DD, 276E, 278B, 6

High Courts24 Jul 2001Dismissed

Ram Niwas Vs Pooran and others

Madhya Pradesh High Court · AIR 2002 MP 31 : (2001) 3 MPHT 347 : (2001) 2 MPJR 198

Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122

High Courts24 Jul 2001Allowed

Shrilal and Another Vs Purushottam and Others

Madhya Pradesh High Court · (2001) 2 MPJR 481

Limitation Act, 1963 — Section 5

High Courts23 Jul 2001

Shree Baidyanath Ayurved Bhavan Ltd. Vs Asstt. C.C.E.

Madhya Pradesh High Court · (2004) 164 ELT 153

Constitution of India, 1950 — Article 226, 227

High Courts23 Jul 2001Dismissed

Veena Ambedkar Vs Union of India and Others

Madhya Pradesh High Court · (2001) 2 JLJ 283 : (2001) 4 MPHT 210 : (2002) 3 MPLJ 333 : (2002) 1 MPLJ 187

Constitution of India, 1950 — Article 16(4), 335

High Courts23 Jul 2001Dismissed

Smt. Mohini Devi Heerwani Vs Shri Kundanlal Jain

Madhya Pradesh High Court · AIR 2003 MP 5 : (2002) 1 MPHT 449 : (2002) 1 MPLJ 106

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2), Order 21 Rule 2(2A)

High Courts23 Jul 2001

Nathu and Others Vs New India Insurance Co. and Others

Madhya Pradesh High Court · (2001) 2 ACC 691

Motor Vehicles Act, 1988 — Section 173

High Courts20 Jul 2001Allowed

National Insurance Co. Ltd. Vs Geetabai and Others

Madhya Pradesh High Court · (2003) ACJ 196 : (2001) 3 MPLJ 573

Motor Vehicles Act, 1988 — Section 140, 149, 165, 166, 174

High Courts20 Jul 2001Dismissed

Subhash Chand Jain Vs Anil Kumar Jain and Others

Madhya Pradesh High Court · (2003) ACJ 1270 : (2001) 4 MPHT 272

Motor Vehicles Act, 1988 — Section 140, 140(5), 163

High Courts20 Jul 2001Allowed

National Insurance Co. Ltd. Vs Kanti Bai and Others

Madhya Pradesh High Court · (2003) ACJ 372 : (2002) 1 MPLJ 74

Motor Vehicles Act, 1988 — Section 140, 147, 149, 165, 166

High Courts20 Jul 2001

Pushpa Devi and Others Vs Kamal Singh and Others

Madhya Pradesh High Court · (2003) ACJ 383 : (2001) 3 MPLJ 548

Motor Vehicles Act, 1988 — Section 149, 174

High Courts20 Jul 2001

Mst. Puspadevi and Others Vs Kamal Singh and Others

Madhya Pradesh High Court · (2002) 1 ACC 616

Motor Vehicles Act, 1988 — Section 149, 174

High Courts19 Jul 2001Dismissed

Hukum Singh Yadav Vs State of M.P. and others

Madhya Pradesh High Court · (2002) 2 MPJR 92 : (2001) 3 MPLJ 75

Constitution of India, 1950 — Article 226, 227

High Courts19 Jul 2001

Taxation Authority and Another Vs Parasmal

Madhya Pradesh High Court · (2002) 1 ACC 384

Civil Procedure Code, 1908 (CPC) — Section 9

High Courts19 Jul 2001Allowed

Shriram Choudhary Vs State of MP. and Others

Madhya Pradesh High Court · (2002) 1 JLJ 366

Constitution of India, 1950 — Article 226, 311, 311(2)Madhya Pradesh Krishi Upaj Mandi (M.N.V.) Rules, 1980 — Rule 111, 87Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 27

High Courts18 Jul 2001Dismissed

Kalabai Choubey and Others Vs Rajabahadur Yadav and Another

Madhya Pradesh High Court · (2003) ACJ 94 : AIR 2002 MP 8 : (2001) 3 MPLJ 554 : (2001) 3 MPLJ 233

Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 140, 145, 146, 147, 148

High Courts18 Jul 2001Dismissed

Central Ware Housing Corporation Vs J.S. Brah

Madhya Pradesh High Court · (2001) 2 JLJ 350 : (2001) 3 MPHT 449

Central Warehousing Corporation (Staff) Regulations, 1986 — Regulation 39Constitution of India, 1950 — Article 14, 16, 226

High Courts17 Jul 2001

Mohanlal Vs Mangilal

Madhya Pradesh High Court · (2002) 2 ACC 34