High Courts14 Aug 2001Dismissed
Comptroller and Auditor General of India, New Delhi and others Vs G.L. Bansal and another
Madhya Pradesh High Court · (2002) 1 MPLJ 130
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,599 of 2,383
High Courts10 Aug 2001
National Insurance Co. Ltd. Vs Laxmi Narayan Dengare and Others
Madhya Pradesh High Court · (2002) 1 ACC 604
Motor Vehicles Act, 1988 — Section 149, 174
High Courts10 Aug 2001
National Insurance Co. Ltd. Vs Smt. Malti Gupta and Others
Madhya Pradesh High Court · (2001) 2 ACC 730
Motor Vehicles Act, 1988 — Section 149, 174
High Courts10 Aug 2001
National Insurance Co. Ltd. Vs Rajendra Prasad and Others
Madhya Pradesh High Court · (2003) ACJ 1340
Motor Vehicles Act, 1988 — Section 149, 174
High Courts09 Aug 2001Allowed
Abdul Rashid and Others Vs Jitendra and Others
Madhya Pradesh High Court · (2003) ACJ 57
Motor Vehicles Act, 1988 — Section 173
High Courts09 Aug 2001Dismissed
Bhagchand and another Vs Laxmi Narayan and others
Madhya Pradesh High Court · (2002) 1 MPLJ 365
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(b), 12(1)(f)
High Courts08 Aug 2001Allowed
State Bank of India Vs Shri Shyamji Sales and Others
Madhya Pradesh High Court · AIR 2003 MP 8 : (2003) 115 CompCas 567 : (2002) 1 MPJR 103 : (2002) 1 MPLJ 221
Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20
High Courts07 Aug 2001Allowed
The New India Assurance Company Ltd. Vs Smt. Prabha Agarwal and Others
Madhya Pradesh High Court · (2001) 2 MPJR 457
Motor Vehicles Act, 1939 — Section 110(A)
High Courts07 Aug 2001Dismissed
Sobaran Singh Yadav Vs State of M.P. and others
Madhya Pradesh High Court · (2001) 3 MPLJ 472
Administrative Tribunals Act, 1985 — Section 19
High Courts07 Aug 2001
New India Assurance Co. Ltd. Vs Maankaura Devi and Others
Madhya Pradesh High Court · (2002) 2 ACC 448
Motor Vehicles Act, 1988 — Section 149, 166, 170, 174
High Courts07 Aug 2001Dismissed
Sobaran Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 2 MPHT 117
Constitution of India, 1950 — Article 227Madhya Pradesh Zila Yojana Samiti Adhiniyam, 1995 — Section 3, 7(14), 7A, 7A(3)
High Courts07 Aug 2001Allowed
National Insurance Co. Ltd. Vs Salma and Others
Madhya Pradesh High Court · (2003) ACJ 73
Motor Vehicles Act, 1988 — Section 140, 149, 166, 170, 174
High Courts07 Aug 2001
New India Assurance Co. Limited Vs Smt. Baikunthi and Others
Madhya Pradesh High Court · (2002) 1 ACC 8
Motor Vehicles Act, 1988 — Section 149, 174
High Courts06 Aug 2001
Janak Kumari Vs Land Acquisition Officer
Madhya Pradesh High Court · (2001) 2 MPJR 200
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts06 Aug 2001Allowed
Associated Cement Companies Ltd. Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 2002 MP 166 : (2000) ILR (MP) 136 : (2002) 3 MPLJ 357 : (2000) 2 MPLJ 1
Madhya Pradesh Municipalities Act, 1961 — Section 127(1)
High Courts06 Aug 2001
Kakda Rerolling Mills Vs Union of India (UOI)
Madhya Pradesh High Court · (2001) 08 MP CK 0024
Central Excises and Salt Act, 1944 — Section 11A, 33
High Courts06 Aug 2001
Commissioner of Income Tax Vs Mewara Construction
Madhya Pradesh High Court · (2001) 119 TAXMAN 255
Income Tax Act, 1961 — Section 256, 32A, 80HH, 84
High Courts02 Aug 2001Dismissed
Ram Kawal Yadav Vs Pratibha Yadav
Madhya Pradesh High Court · AIR 2002 MP 44 : (2001) 2 JLJ 370 : (2001) 4 MPHT 277 : (2002) 2 MPLJ 30
Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 25, 6
High Courts02 Aug 2001Allowed
Ram Prasad Mavai and Others Vs Hari Singh Tomar and Others
Madhya Pradesh High Court · (2002) 2 JLJ 53 : (2001) 4 MPHT 364 : (2001) 2 MPJR 284
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 3Constitution of India, 1950 — Article 226Gram Panchayats (No — confidence motion against Sarpanch and Up — sarpanch) Rules, 1964 — Rule 3(2)
High Courts02 Aug 2001Dismissed
Kiran Chhabra and Another Vs Khajji Patel and Others
Madhya Pradesh High Court · (2003) ACJ 918 : (2002) 1 JLJ 277
Penal Code, 1860 (IPC) — Section 304A