Constitution (Amendment) Act, 1992 — Article 243 , 243A, 243C, 243D, 243FMadhya Pradesh Municipal Corporation Act, 1956 — Section 58(5), 58(6)Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 10, 10(1), 10(2), 10(3), 11

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High Courts01 Aug 2001Dismissed

Govind Prasad Patel Vs Dhani Ram Patel

Madhya Pradesh High Court · (2001) 4 MPHT 64 : (2002) 1 MPLJ 356

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 18

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High Courts01 Aug 2001Allowed

Gopal Das Chaturvedi Vs State of M.P. and others

Madhya Pradesh High Court · (2002) 1 MPLJ 163

Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 10, 52(1)(xii)

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High Courts31 Jul 2001Dismissed

Ram Krishan Pandey Vs State of M.P.

Madhya Pradesh High Court · (2002) 4 MPLJ 259

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)

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High Courts31 Jul 2001Dismissed

Shahajad Vs State of M.P. and Another

Madhya Pradesh High Court · (2002) CriLJ 1587 : (2001) 2 JLJ 356 : (2001) 3 MPLJ 600

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 8, 9(2)Constitution of India, 1950 — Article 19, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts31 Jul 2001Allowed

Ajay Kumar Vs Madhya Pradesh State Road Transport Corporation and Another

Madhya Pradesh High Court · (2003) ACJ 1206 : (2002) 2 MPLJ 98

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

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High Courts31 Jul 2001

Yesu and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2002) ILR (MP) 375 : (2001) 4 MPHT 199 : (2001) 3 MPLJ 302 : (2001) 4 RCR(Criminal) 661

Criminal Procedure Code, 1973 (CrPC) — Section 307, 362, 382, 383, 384

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High Courts31 Jul 2001Dismissed

Mahesh Kumar Malaiya and Others Vs Tarabai and Others

Madhya Pradesh High Court · (2002) 2 MPLJ 35

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts30 Jul 2001Dismissed

S.P. Anand and Another Vs Union of India (UOI) and Another

Madhya Pradesh High Court · AIR 2002 MP 51 : (2001) ILR (MP) 914 : (2002) 1 JLJ 163 : (2002) 1 MPHT 520 : (2002) 1 MPLJ 213

Constitution of India, 1950 — Article 226, 334

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High Courts30 Jul 2001Dismissed

Mohd. Iqbal and Others Vs Mohd. Wasim and Others

Madhya Pradesh High Court · AIR 2002 MP 162 : (2001) 4 MPHT 357 : (2001) 3 MPLJ 488

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 28, 28(1), 29

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High Courts26 Jul 2001Allowed

Sudama Prasad Yadav and Others Vs Hetram and Others

Madhya Pradesh High Court · (2001) 4 MPHT 448

Motor Vehicles Act, 1988 — Section 168, 171, 173Penal Code, 1860 (IPC) — Section 304

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High Courts26 Jul 2001Allowed

M.V. Subhash Vs New India Assurance Company Ltd. and Others

Madhya Pradesh High Court · (2002) 5 MPHT 456 : (2002) 1 MPJR 253

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High Courts26 Jul 2001

Abeda Khan and Others Vs Bhagwant Kaur and Others

Madhya Pradesh High Court · (2003) 2 ACC 87 : (2002) 2 MPLJ 16

Penal Code, 1860 (IPC) — Section 304A

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High Courts25 Jul 2001Dismissed

Gwalior Development Authority Vs Harishankar Sharma

Madhya Pradesh High Court · AIR 2002 MP 20 : (2001) 4 MPHT 177 : (2001) 2 MPJR 484 : (2001) 3 MPLJ 610

Constitution of India, 1950 — Article 226, 227Government of India Act, 1915 — Section 107

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High Courts25 Jul 2001Dismissed

Buddhi Ram Prasad Vs State of M.P. and others

Madhya Pradesh High Court · (2001) 3 MPHT 313 : (2002) 1 MPLJ 151

Constitution of India, 1950 — Article 227

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High Courts24 Jul 2001

Union of India Vs Narayan Timbers

Madhya Pradesh High Court · (2002) 121 TAXMAN 406

Income Tax Act, 1961 — Section 269SS, 276DD, 276E, 278B, 6

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High Courts24 Jul 2001Dismissed

Union of India Vs Chhabhaiya and Co. and Others, Narayan Timbers and Others and Rohit Enterprises and Others

Madhya Pradesh High Court · (2002) 253 ITR 201 : (2002) 123 TAXMAN 311

Criminal Procedure Code, 1973 (CrPC) — Section 378General Clauses Act, 1897 — Section 6, 6(1)Income Tax Act, 1961 — Section 269SS, 276DD, 276E, 278B, 278DD

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