High Courts16 Jul 2001
State of M.P. Vs Smt. Prem Bai
Madhya Pradesh High Court · (2001) 3 MPHT 244 : (2001) 3 MPLJ 166
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,602 of 2,383
High Courts16 Jul 2001Dismissed
National Insurance Co. Ltd. Vs Ramzan Khan and Others
Madhya Pradesh High Court · (2003) ACJ 951
Motor Vehicles Act, 1988 — Section 149
High Courts13 Jul 2001Dismissed
Shivnarayan and others Vs Smt. Shyambai and another
Madhya Pradesh High Court · (2001) 4 MPHT 147 : (2002) 1 MPLJ 395
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 1(4), 11
High Courts13 Jul 2001
Shantilal Vs Azad Kumar and Others
Madhya Pradesh High Court · (2002) 3 ACC 628
Limitation Act, 1963 — Section 5
High Courts13 Jul 2001Dismissed
Kirt Ram Singh Vs Sewa Ram and others
Madhya Pradesh High Court · AIR 2002 MP 42 : (2001) 3 MPHT 315
Representation of the People Act, 1951 — Section 81(1), 83(1)
High Courts13 Jul 2001Dismissed
Rajasthan State Road Transport Corporation Vs Mahila Anita and others
Madhya Pradesh High Court · (2003) ACJ 397 : (2001) 3 MPHT 443 : (2001) 3 MPLJ 147
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 163(A), 163(B), 166, 168, 171
High Courts13 Jul 2001Dismissed
Gaurav Agro Plast Vs Assistant Commissioner of Commercial Tax
Madhya Pradesh High Court · (2006) 143 STC 422
High Courts12 Jul 2001
Gaura Bai and Others Vs Dev Nath Makad and Others
Madhya Pradesh High Court · (2003) ACJ 836 : (2002) 1 MPJR 291 : (2002) 3 MPLJ 385
Insurance Act, 1938 — Section 64VB
High Courts12 Jul 2001Allowed
Govind Vs State
Madhya Pradesh High Court · (2001) 4 MPHT 188 : (2002) 1 MPJR 17
Criminal Procedure Code, 1973 (CrPC) — Section 29, 386Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts12 Jul 2001Dismissed
Arun Kumar Vs Gurujinder Singh
Madhya Pradesh High Court · (2001) 4 MPHT 175
Motor Vehicles Act, 1939 — Section 110
High Courts12 Jul 2001Dismissed
S.S. Shrivastava Vs State of M.P. and others
Madhya Pradesh High Court · (2001) 4 MPHT 55 : (2002) 1 MPLJ 146
Madhya Pradesh Fundamental Rules — Rule 56(2)
High Courts12 Jul 2001Allowed
Sukuwa Dohar Vs Ashok Kumar Niyogi and Others
Madhya Pradesh High Court · (2002) 2 MPHT 278
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts12 Jul 2001Dismissed
Sun Beverages (P) Ltd. and Another Vs Vivek and Company and Others
Madhya Pradesh High Court · (2002) 1 MPHT 121 : (2002) 1 MPJR 76 : (2002) 1 MPLJ 446
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 20
High Courts12 Jul 2001Allowed
Panjwani Packagings Pvt. Ltd. and Others Vs Madhya Pradesh Financial Corporation and Another
Madhya Pradesh High Court · (2002) 1 MPJR 56
State Financial Corporations Act, 1951 — Section 29
High Courts11 Jul 2001
Srinath Bullion Refinery Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2001) 118 TAXMAN 399
Income Tax Act, 1961 — Section 260A, 40A
High Courts11 Jul 2001
United India insurance Co. Ltd. Vs Sangita and Others
Madhya Pradesh High Court · (2002) 3 ACC 615
High Courts10 Jul 2001Dismissed
New India Assurance Co. Ltd. Vs Gulshan and Others
Madhya Pradesh High Court · (2003) ACJ 961 : (2002) 1 MPJR 400
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts10 Jul 2001Allowed
K.C. Nema Vs Secretary, School Education, Government of M.P., Bhopal and another
Madhya Pradesh High Court · (2001) 4 MPHT 173
Madhya Pradesh Fundamental Rules — Rule 86
High Courts09 Jul 2001
Sanghi Organics and Phytochem Pvt. Ltd. Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2001) 252 ITR 295 : (2001) 118 TAXMAN 590
Companies Act, 1956 — Section 205, 205(1)Income Tax Act, 1961 — Section 115J, 115J(1A)
High Courts06 Jul 2001
Rewa Gases Private Limited Vs Union of India (UOI)
Madhya Pradesh High Court · (2002) 142 ELT 318 : (2001) ILR (MP) 1630
Central Excises and Salt Act, 1944 — Section 11B, 11BBConstitution of India, 1950 — Article 226