High Courts26 Sept 2002Allowed
Mahesh Vs State of M.P.
Madhya Pradesh High Court · (2002) 4 MPHT 266 : (2003) 1 MPJR 113 : (2003) 1 MPLJ 105
Evidence Act, 1872 — Section 3, 8Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,547 of 2,383
High Courts26 Sept 2002Dismissed
Rajesh Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) 2 MPJR 79
Penal Code, 1860 (IPC) — Section 323, 376(2)(g)
High Courts26 Sept 2002Dismissed
Jhalle Vs State of M.P.
Madhya Pradesh High Court · (2003) ILR (MP) 1005 : (2002) 4 MPHT 260
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Sept 2002Dismissed
Usman Ali Khan Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 464
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 307
High Courts25 Sept 2002Dismissed
Alakh Prakash and Others Vs Janki Prasad and Another
Madhya Pradesh High Court · (2003) 1 MPHT 306 : (2003) 3 MPLJ 10
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 147, 149, 294, 323, 392Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts25 Sept 2002Dismissed
Yeshwant Kumar Mehta Vs State of M.P.
Madhya Pradesh High Court · (2002) 4 MPHT 377
Criminal Procedure Code, 1973 (CrPC) — Section 300Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts25 Sept 2002
Mahendra Patel Vs Collector, Jabalpur and others
Madhya Pradesh High Court · (2003) 2 MPLJ 260
Madhya Pradesh Land Revenue Code, 1959 — Section 172
High Courts25 Sept 2002
Nandlal Rajak Vs Collector, Damoh and others
Madhya Pradesh High Court · (2003) 2 MPLJ 591
Forest (Conservation) Act, 1980 — Section 2(i)
High Courts25 Sept 2002Dismissed
Harish Kumar Ledwani Vs Smt. Anita Ledwani
Madhya Pradesh High Court · AIR 2003 MP 186(2) : (2003) 3 MPLJ 354
Hindu Marriage Act, 1955 — Section 13(1), 13B
High Courts24 Sept 2002Allowed
Raj Kumar Sharma Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2003) ILR (MP) 387 : (2002) 4 MPHT 399 : (2004) 1 MPJR 241
Pension Regulations for Army, 1961 — Regulation 173
High Courts24 Sept 2002Allowed
Vinod Kumar Dwivedi Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2002) 4 MPHT 394
Constitution of India, 1950 — Article 14
High Courts24 Sept 2002Dismissed
Babu Khan Vs Dr. R.D.S. Ahluwalia and Another
Madhya Pradesh High Court · (2002) 09 MP CK 0006
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e), 12(1)(h)
High Courts23 Sept 2002Dismissed
National Thermal Power Corporation Vs K.K. Shrivastava and Others
Madhya Pradesh High Court · (2003) 97 FLR 1065 : (2003) 2 LLJ 1001 : (2003) 2 MPHT 175 : (2003) 2 MPLJ 122
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts23 Sept 2002Dismissed
Ajay and Jeetu and Others Vs The State
Madhya Pradesh High Court · (2003) CriLJ 2218 : (2003) 2 MPJR 40
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 307, 34
High Courts23 Sept 2002Dismissed
M.P. Rajya Van Vikas Nigam Limited Vs Shri Q.M. Qureshi English Coaching Class and Others
Madhya Pradesh High Court · (2003) 96 FLR 90 : (2002) ILR (MP) 645 : (2002) 4 MPHT 389 : (2003) 1 MPLJ 497
Industrial Disputes Act, 1947 — Section 2, 25F, 39
High Courts23 Sept 2002Dismissed
Rajbabu and Another Vs State of M.P.
Madhya Pradesh High Court · (2003) 3 MPLJ 179
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts19 Sept 2002
Goverdhanlal Mandiwal Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 2 MPLJ 510
High Courts19 Sept 2002Dismissed
Rameshchandra Vs Roo Kumar ibai
Madhya Pradesh High Court · (2003) 2 DMC 195
Hindu Marriage Act, 1955 — Section 28Limitation Act, 1963 — Section 5
High Courts19 Sept 2002Allowed
Anil Kumar Grover Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2002) ILR (MP) 460 : (2003) 1 MPHT 565
High Courts19 Sept 2002Dismissed
Narmada Travels Bus Service, Shahdol Vs State Transport Appellate Tribunal, M.P. and Others
Madhya Pradesh High Court · (2002) 09 MP CK 0005
Motor Vehicles Act, 1988 — Section 100(4)