High Courts06 Sept 2002
Shiv Shankar Bansal, Advocate and Another Vs Hakim Singh, T.I. and Others
Madhya Pradesh High Court · (2003) 2 ALT(Cri) 6 : (2003) 2 MPHT 531 : (2003) 2 MPLJ 79
Contempt of Courts Act, 1971 — Section 12, 19, 2
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,549 of 2,383
High Courts06 Sept 2002Allowed
Ramhet and Others Vs Ajaypal Singh and Others
Madhya Pradesh High Court · (2003) 1 MPLJ 215
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts06 Sept 2002Allowed
Ramhet and others Vs Ajaypal Singh and others
Madhya Pradesh High Court · (2003) 1 MPLJ 215
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts04 Sept 2002
Jagdish Vs Raushalbai
Madhya Pradesh High Court · (2003) 1 DMC 587
Hindu Marriage Act, 1955 — Section 27, 28
High Courts04 Sept 2002Dismissed
Mohanlal Badrilal Vs Hope Textiles Ltd.
Madhya Pradesh High Court · (2003) 1 CompLJ 90
Companies Act, 1956 — Section 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)
High Courts04 Sept 2002
Satyanarayan Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPHT 39
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 279, 304A, 337Probation of Offenders Act, 1958 — Section 12, 4
High Courts04 Sept 2002
Mohammed Juber Adil Vs Smt. Taj Nazar
Madhya Pradesh High Court · (2003) 1 DMC 19
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Sept 2002Dismissed
Amrat Vs Thagibai
Madhya Pradesh High Court · (2003) 1 DMC 441
Hindu Marriage Act, 1955 — Section 13
High Courts03 Sept 2002Allowed
Kanwarlal Vs State of M.P.
Madhya Pradesh High Court · (2002) 4 MPHT 402
Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts03 Sept 2002Allowed
State of M.P. Vs Mathura Singh and Another
Madhya Pradesh High Court · (2003) 1 MPHT 148 : (2003) 1 MPJR 249
Madhya Pradesh Financial Code — Rule 84
High Courts02 Sept 2002Dismissed
Indore Bank Krishi Visheshagaya Parishad Vs State Bank of Indore, and Others
Madhya Pradesh High Court · (2002) 09 MP CK 0013
Industrial Disputes Act, 1947 — Section 2(p), 2(s)
High Courts29 Aug 2002
Chhota Bhai Jetha Bhai Vs Municipal Corporation, Sagar and others
Madhya Pradesh High Court · (2003) 2 MPLJ 394
Madhya Pradesh Municipal Corporation Act, 1956 — Section 132(1)(4)Madhya Pradesh Municipalities Act, 1961 — Section 127(1)(4)
High Courts29 Aug 2002Dismissed
A.K. Kinra Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 5 MPHT 304
Constitution of India, 1950 — Article 14, 226
High Courts29 Aug 2002Dismissed
Gopal Yadav Vs State of M.P. and others
Madhya Pradesh High Court · (2002) 4 MPLJ 369
Constitution of India, 1950 — Article 243ZG, 243ZG(b)
High Courts29 Aug 2002Dismissed
Amar Kumar Chourasia Vs State Transport Authority Gwalior and Others
Madhya Pradesh High Court · (2003) 1 MPJR 541
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 80
High Courts28 Aug 2002Dismissed
Sarita Vs Dilip
Madhya Pradesh High Court · (2003) 1 DMC 393
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts28 Aug 2002Dismissed
Loan Karan Jain Vs Ramesh Chandra Dinesh Kumar Timarni and Another
Madhya Pradesh High Court · (2003) 2 MPHT 53
Criminal Procedure Code, 1973 (CrPC) — Section 438Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts28 Aug 2002Dismissed
Bharat Singh Jadaum Vs State of M.P. and Another
Madhya Pradesh High Court · (2003) 4 MPLJ 105
Criminal Procedure Code, 1973 (CrPC) — Section 457Penal Code, 1860 (IPC) — Section 379
High Courts28 Aug 2002
Amar Singh Vs State of M.P.
Madhya Pradesh High Court · (2009) ILR (MP) 1476 : (2000) ILR (MP) 933 : (2002) 5 MPHT 338 : (2003) 2 MPJR 22 : (2003) 3 MPLJ 256 : (2003) 4 RCR(Criminal) 52
Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 379
High Courts28 Aug 2002Dismissed
Raj Kumar Tiwari and Another Vs State of M.P.
Madhya Pradesh High Court · (2003) 2 MPHT 55 : (2003) 2 MPLJ 570
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2)