High Courts23 Aug 2002Allowed
(Smt.) Neetu Kathoria Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 1 MPJR 305
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 11B, 12, 3
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,551 of 2,383
High Courts23 Aug 2002Dismissed
Onkar Prasad Mishra Vs Smt. Kamla Bai
Madhya Pradesh High Court · (2003) 3 MPHT 93 : (2003) 2 MPLJ 28
Penal Code, 1860 (IPC) — Section 500
High Courts21 Aug 2002Allowed
Raj Kumar Tiwari Vs State and Others
Madhya Pradesh High Court · (2003) 3 LLJ 1045 : (2003) 3 MPLJ 318 : (2003) 4 RCR(Criminal) 93
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 2, 3
High Courts21 Aug 2002Allowed
Suresh Narain Vs The Food Inspector and Another
Madhya Pradesh High Court · (2002) ILR (MP) 758 : (2002) 5 MPHT 559 : (2002) 2 MPJR 383 : (2003) 2 MPLJ 120
Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(2B), 13(2C), 13(2D), 13(3)
High Courts21 Aug 2002
Ramesh Singh Vs Hari Shankar and Others
Madhya Pradesh High Court · (2004) 2 ACC 716
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts21 Aug 2002Allowed
Dadu alias Indraka Vs State of M.P.
Madhya Pradesh High Court · (2003) CriLJ 1125 : (2003) 1 MPHT 302
Arms Act, 1959 — Section 25(1)Evidence Act, 1872 — Section 3
High Courts21 Aug 2002Dismissed
Oriental Insurance Co. Ltd. Vs Dhapubai and Others
Madhya Pradesh High Court · (2003) 1 ACC 237 : (2004) ACJ 583
Motor Vehicles Act, 1988 — Section 147(1)
High Courts20 Aug 2002Allowed
Madhulika Verma and another Vs Prabhawati Verma
Madhya Pradesh High Court · (2002) 2 MPJR 465 : (2003) 1 MPLJ 65
Evidence Act, 1872 — Section 101, 102, 103, 104, 112Succession Act, 1925 — Section 383, 384
High Courts20 Aug 2002
Somvati Gupta and Others Vs Ashok Kumar Bhatt and Others
Madhya Pradesh High Court · (2006) 3 ACC 100
Motor Vehicles Act, 1939 — Section 95(2)(a)
High Courts20 Aug 2002Allowed
Madhulika Verma and Another Vs Prabhatoati Verma
Madhya Pradesh High Court · (2002) 2 MPJR 465 : (2003) 1 MPLJ 65
Succession Act, 1925 — Section 383, 384
High Courts19 Aug 2002Dismissed
Raghuveer Vs Smt. Rekha and Another
Madhya Pradesh High Court · (2002) 4 MPHT 528 : (2003) 2 MPLJ 53
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts19 Aug 2002Dismissed
Kishan Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPHT 397
Penal Code, 1860 (IPC) — Section 302, 307
High Courts19 Aug 2002Allowed
Haqikat Rai Vs Ahmad Ali
Madhya Pradesh High Court · (2003) CriLJ 1396
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482, 483Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts19 Aug 2002
Hindustan Copper Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 93 : (2003) 2 MPLJ 265
Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)
High Courts19 Aug 2002
Kamlabai and Others Vs Smt. Asha Sharma and Others
Madhya Pradesh High Court · (2002) 3 ACC 481
Motor Vehicles Act, 1988 — Section 173
High Courts16 Aug 2002Dismissed
Madhur Courier Services Vs Dr. R.S. Pande
Madhya Pradesh High Court · (2003) 2 MPHT 45 : (2003) 2 MPLJ 392
Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 14(1), 2(1)
High Courts16 Aug 2002
Deepak Shukla Vs Smt. Savita Shukla
Madhya Pradesh High Court · (2003) CriLJ 4020 : (2003) 2 DMC 30 : (2002) 5 MPHT 534 : (2003) 2 MPJR 172 : (2002) 4 MPLJ 544
Criminal Procedure Code, 1973 (CrPC) — Section 409
High Courts13 Aug 2002Dismissed
Rajabeti and Another Vs Ramshri and Others
Madhya Pradesh High Court · (2004) ACJ 321
Motor Vehicles Act, 1988 — Section 149(2)
High Courts13 Aug 2002Allowed
Subhash Gautam Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2004) ACJ 1097
High Courts13 Aug 2002
Rafique and Another Vs M.P. State Road Transport Corporation and Another
Madhya Pradesh High Court · (2004) ACJ 1723 : (2002) 4 MPHT 506
Motor Vehicles Act, 1988 — Section 168, 171, 173