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Madhya Pradesh High Court judgments

47,651 judgments · page 1,546 of 2,383

High Courts03 Oct 2002

Laxminarayan Vs Shivlal Gujar and Others

Madhya Pradesh High Court · AIR 2003 MP 49 : (2004) 1 JCR 203 : (2002) 2 JLJ 327 : (2002) 4 MPHT 463 : (2002) 2 MPJR 405 : (2003) 1 MPLJ 10

Civil Procedure Code Amendment Act, 2002 — Section 16, 16(2)Civil Procedure Code, 1908 (CPC) — Section 100AGeneral Clauses Act, 1897 — Section 6
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High Courts01 Oct 2002

State of M.P. Vs Parwatibai

Madhya Pradesh High Court · (2003) 128 TAXMAN 751

Banking Regulation Act, 1949 — Section 36, 51Civil Procedure Code, 1908 (CPC) — Section 113Foreign Exchange Regulation Act, 1973 — Section 2
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High Courts01 Oct 2002Dismissed

Faggu Ram Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 2 JLJ 265

Constitution of India, 1950 — Article 226, 243K, 243O, 243ZGMadhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122, 36
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High Courts30 Sept 2002Dismissed

Ramesh and Another Vs State of M.P.

Madhya Pradesh High Court · (2002) ILR (MP) 1030 : (2003) 1 MPHT 392 : (2003) 1 MPLJ 475

Criminal Procedure Code, 1973 (CrPC) — Section 26, 29(2), 325, 4, 461(1)Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts26 Sept 2002

Arjun Singhal Vs Pushpa Karwal

Madhya Pradesh High Court · AIR 2003 MP 189 : (2002) ILR (MP) 1043 : (2002) 4 MPHT 321 : (2003) 3 MPLJ 80

Civil Procedure Code, 1908 (CPC) — Section 113Family Courts Act, 1984 — Section 3, 7, 8Hindu Marriage Act, 1955 — Section 19
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