High Courts08 Oct 2002Allowed

Mohanlal Vs Rampratap

Madhya Pradesh High Court · (2003) 1 MPHT 66

Civil Procedure Code, 1908 (CPC) — Section 9Madhya Pradesh Land Revenue Code, 1959 — Section 129, 257
High Courts04 Oct 2002Allowed

State of M.P. Vs Chhagan

Madhya Pradesh High Court · (2003) 1 JLJ 362

Criminal Procedure Code, 1973 (CrPC) — Section 161, 378Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307
High Courts04 Oct 2002

Kranti Kumar Saxena, In Re

Madhya Pradesh High Court · (2002) 178 CTR 455 : (2003) 131 TAXMAN 378

Banking Regulation Act, 1949 — Section 36, 51Civil Procedure Code, 1908 (CPC) — Section 113Foreign Exchange Regulation Act, 1973 — Section 2
High Courts04 Oct 2002

Suresh Vs State of M.P.

Madhya Pradesh High Court · (2003) 2 MPJR 140

Criminal Procedure Code, 1973 (CrPC) — Section 375(3)Negotiable Instruments Act, 1881 (NI) — Section 138